High Courts01 Aug 2012Dismissed
Ram Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0125
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,012 of 2,241
High Courts01 Aug 2012
Manshi and Others Vs Smt. Kamla Devi
Rajasthan High Court · (2012) 08 RAJ CK 0122
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Aug 2012Dismissed
Modaram and Another Vs Shivpoojan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0121
Motor Vehicles Act, 1988 — Section 173
High Courts01 Aug 2012Dismissed
Narayan Lal Vs Mr. Govind N. Gajendra Kumaji and Others
Rajasthan High Court · (2012) 08 RAJ CK 0120
Motor Vehicles Act, 1988 — Section 140, 142, 142(a), 173
High Courts01 Aug 2012Dismissed
Tilok Chand and Others Vs Smt. Savitri and Others
Rajasthan High Court · (2012) 08 RAJ CK 0113
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Aug 2012Dismissed
Ms. Manju Bissa Vs State (Panchayati Raj) and Others Vishnu Dutt Bhati Vs State and Others
Rajasthan High Court · (2012) 3 WLN 650
High Courts01 Aug 2012Dismissed
Satpal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0109
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Constitution of India, 1950 — Article 227
High Courts01 Aug 2012Dismissed
Kanti Dutt Mishra and Others Vs Mangi Lal and Others
Rajasthan High Court · (2012) 08 RAJ CK 0104
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts01 Aug 2012
Bedami Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0090
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Constitution of India, 1950 — Article 226
High Courts01 Aug 2012Allowed
The State of Rajasthan and Others Vs M/s. Agrobiotech Industries Ltd. and Another
Rajasthan High Court · (2012) 08 RAJ CK 0080
Constitution of India, 1950 — Article 32
High Courts01 Aug 2012Dismissed
Pritam Kumar and Others Vs The Board of Revenue Ajmer and Others
Rajasthan High Court · (2012) 08 RAJ CK 0079
Rajasthan Tenancy Act, 1955 — Section 16
High Courts01 Aug 2012Dismissed
Dharmpal Singh Vs Additional District Collector Jhunjhunu and Others
Rajasthan High Court · (2012) 08 RAJ CK 0078
Constitution of India, 1950 — Article 227
High Courts01 Aug 2012Dismissed
Babu Lal and Others Vs Civil Judge (J.D.) and Judicial Magistrate, Rajgarh, District Alwar
Rajasthan High Court · (2012) 08 RAJ CK 0076
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3)Constitution of India, 1950 — Article 227
High Courts01 Aug 2012Allowed
Radhey Shyam Vs Radha Mohan Paliwal and Others
Rajasthan High Court · (2012) 4 WLN 3
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 2(11)Constitution of India, 1950 — Article 227
High Courts01 Aug 2012Dismissed
Peera Ram and Others Vs LR's Ram Das
Rajasthan High Court · (2012) 08 RAJ CK 0050
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 97, Order 22 Rule 3, Order 22 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts01 Aug 2012Dismissed
Manohar Lal Jeengar Vs Additional District Judge(Fast Track)No. 2, Beawar and Others
Rajasthan High Court · (2012) 08 RAJ CK 0043
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 6 Rule 17, Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts01 Aug 2012
Mohan Lal and Others Vs State of Raj.
Rajasthan High Court · (2013) 3 RLW 1874
Penal Code, 1860 (IPC) — Section 302, 447
High Courts01 Aug 2012Dismissed
State of Rajasthan and Others Vs Sohan Lal surana Charitable Trust
Rajasthan High Court · (2012) 08 RAJ CK 0004
High Courts31 Jul 2012Allowed
Jain Swetamber Terah Panthi Samaj and Others Vs Vijay Singh and Smt. Phooli Devi
Rajasthan High Court · (2012) 2 RCR(Rent) 262 : (2013) 1 RLW 64
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts31 Jul 2012Allowed
Pawan Kumar Vs State of Rajasthan
Rajasthan High Court · (2013) 3 RLW 2012