High Courts30 Jul 2012Allowed
Har Dayal Vs Smt. Santosh
Rajasthan High Court · (2013) 1 WLN 197
Hindu Marriage Act, 1955 — Section 10, 13Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,013 of 2,241
High Courts30 Jul 2012Dismissed
M/s Shri Tirupati Industries Vs M/s Tirupati Industries
Rajasthan High Court · AIR 2013 Raj 15
Trade Marks Act, 1999 — Section 134, 134(c)
High Courts30 Jul 2012
Nagar Mal Vs Addl. District Collector and Others
Rajasthan High Court · (2013) 3 RLW 2753
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj Act, 1994 — Section 61, 97
High Courts30 Jul 2012Allowed
Amita Trivedi and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 Crimes 141 : (2013) 2 RLW 1313 : (2013) 2 RLW 1252
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195(1)(a), 206, 207, 208Penal Code, 1860 (IPC) — Section 120B, 172, 173, 174, 175
High Courts30 Jul 2012
Smt. Ummed Kanwar Vs Prabhu Singh and Others
Rajasthan High Court · AIR 2013 Raj 72 : (2013) 3 RLW 2773
Constitution of India, 1950 — Article 226, 227Rajasthan Panchayati Raj Act, 1994 — Section 19(1), 43
High Courts27 Jul 2012Dismissed
Rajasthan State Road Transport Corporation and Another Vs Chena Ram and Others
Rajasthan High Court · (2013) LabIC 2015 : (2013) 1 RLW 119 : (2013) 1 WLN 541
High Courts26 Jul 2012
Geetansh Gulati Vs Rajasthan Technical University and Another
Rajasthan High Court · (2013) 1 CDR 258
High Courts26 Jul 2012Allowed
State of Rajasthan and Another Vs Kumari Urfeen Sabri
Rajasthan High Court · (2013) 3 RLW 2165
Constitution of India, 1950 — Article 14
High Courts25 Jul 2012
Krishan Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 70
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(8), 190, 311
High Courts25 Jul 2012Allowed
Balveer Singh Vs Pooran Singh and Another
Rajasthan High Court · (2013) 3 RLW 2760
Criminal Procedure Code, 1973 (CrPC) — Section 204Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts25 Jul 2012Allowed
Laxmi Narayan Vs Rajasthan Rajya and Vidyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2013) 2 CDR 774
High Courts24 Jul 2012
Gwal Das Vs Goma Devi
Rajasthan High Court · (2013) 1 CDR 122 : (2013) 1 RLW 18 : (2013) 1 WLN 253
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100, 96
High Courts24 Jul 2012Allowed
Kamla Devi Vs M/s. Bajrang Saw Mills and Others
Rajasthan High Court · (2012) 2 RCR(Rent) 245 : (2012) 4 RLW 3740
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Jul 2012
Anoop Singh Vs Addl. District and Sessions Judge (Fast Track) No. 2, Jaipur District, Jaipur and Others
Rajasthan High Court · (2012) 3 WLN 514
Constitution of India, 1950 — Article 227
High Courts24 Jul 2012
State of Rajasthan Vs Salman Khan and others
Rajasthan High Court · (2012) 2 EFLT 825 : (2012) 4 RLW 3733
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 109, 110, 112, 114, 115Penal Code, 1860 (IPC) — Section 141, 144, 146, 147, 148
High Courts24 Jul 2012Allowed
Pratapa Ram Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 1
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(d)Penal Code, 1860 (IPC) — Section 34, 36, 363, 366Prohibition of Child Marriage Act, 2006 — Section 12, 2(a), 2(b), 9
High Courts24 Jul 2012
Bagtawar Mal Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 791
Constitution of India, 1950 — Article 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 243Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts24 Jul 2012
Raj Kumar @ Rajesh Vs State of Raj. and Another
Rajasthan High Court · (2013) 1 CDR 524
High Courts24 Jul 2012Allowed
Mahesh Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 559
High Courts24 Jul 2012Dismissed
Chetram and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 2 RLW 1751
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Evidence Act, 1872 — Section 165