High Courts10 Jul 2012
Kishore Singh and Another Vs Motor Accident Claim Tribunal, Udaipur and Others
Rajasthan High Court · (2013) 2 CDR 770
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,015 of 2,241
High Courts10 Jul 2012Dismissed
Govind Prasad Vs Fateh Lal and Others
Rajasthan High Court · (2012) 3 WLN 551
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27, Order 6 Rule 17Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 2012Dismissed
Sawai Khan Vs Allahabad Bank and Another
Rajasthan High Court · (2012) 3 WLN 528
Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 13
High Courts10 Jul 2012Dismissed
State and Others Vs Arya Samaj Maharshi Dayanand
Rajasthan High Court · (2012) 3 WLN 377
Rajasthan Rent Control Act, 2001 — Section 19(c)
High Courts10 Jul 2012
Suresh Vs LRs of Jagannath
Rajasthan High Court · (2012) 3 WLN 375
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jul 2012Dismissed
Geeta (Smt.) and Another Vs LRs of Smt. Chandi and Others
Rajasthan High Court · (2012) 3 WLN 407
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts10 Jul 2012Dismissed
Vijay Prakash Sharma Vs Administration and Establishment Standing Committee and Others
Rajasthan High Court · (2012) 3 WLN 379
Rajasthan Panchayati Raj Act, 1994 — Section 55A
High Courts10 Jul 2012Dismissed
Raj Kumar Rinwa Vs Union of India and Others
Rajasthan High Court · (2013) 1 WLN 288
High Courts10 Jul 2012
Bhanwar Kanwar (Smt.) Vs Union of India and Others
Rajasthan High Court · (2012) 4 RLW 3643 : (2013) 1 WLN 246
High Courts10 Jul 2012Dismissed
Sharda (Smt.) Vs Deva Ram
Rajasthan High Court · (2012) 3 WLN 410
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 13, 151Constitution of India, 1950 — Article 227
High Courts09 Jul 2012Dismissed
Director of Income Tax Vs Ravi Vijay and Another
Rajasthan High Court · (2012) 252 CTR 228 : (2012) 209 TAXMAN 498
Income Tax Act, 1961 — Section 116(c), 156, 246A, 246A(1)(q), 253
High Courts09 Jul 2012
Nawla Ram and Another Vs Gram Panchayat, Balera and Others
Rajasthan High Court · (2012) 07 RAJ CK 0043
High Courts09 Jul 2012
Suresh Gurjar Vs Smt. Usha Gurjar
Rajasthan High Court · (2013) 1 WLN 193
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts09 Jul 2012
Sugani Devi Vs Bhanwar Lal and Another
Rajasthan High Court · AIR 2013 Raj 11 : (2012) 4 RLW 3682
High Courts06 Jul 2012Dismissed
Hem Raj Vs Board of Revenue and Others
Rajasthan High Court · (2012) 3 WLN 536
Constitution of India, 1950 — Article 226Easements Act, 1882 — Section 13
High Courts06 Jul 2012Dismissed
LR's of Devi Lal Vs Puran Das Ji Ki Bagichi Trust, Bhilwara and Others
Rajasthan High Court · (2012) 07 RAJ CK 0048
Transfer of Property Act, 1882 — Section 106
High Courts06 Jul 2012Dismissed
LR's of Devi Lal Vs Purandas Ji Ki Bagichi Trust, Bhilwara and Others
Rajasthan High Court · (2012) 07 RAJ CK 0007
Transfer of Property Act, 1882 — Section 106
High Courts06 Jul 2012
Dhanraj Saini Vs State of Raj. and Others
Rajasthan High Court · (2012) 07 RAJ CK 0005
High Courts06 Jul 2012Dismissed
Madan Lal Vs Shri Puran Das Ji Ki Bagichi Trust, Bhilwara and Others
Rajasthan High Court · (2012) 3 WLN 406
Transfer of Property Act, 1882 — Section 106
High Courts05 Jul 2012
Lalit Jain Vs Shri P.K. Dev and Others
Rajasthan High Court · (2012) 3 WLN 515
Rajasthan Land Revenue Act, 1956 — Section 90(b)