High Courts08 Aug 2012Dismissed
State of Rajasthan and Another Vs Captain Murari Badhadrra
Rajasthan High Court · (2012) 08 RAJ CK 0136
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,010 of 2,241
High Courts08 Aug 2012Dismissed
Bhagwati Prasad Vs Chhagan Raj
Rajasthan High Court · (2012) 08 RAJ CK 0135
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Aug 2012Dismissed
Khem Chand and Others Vs Shambhu Dutt and Others
Rajasthan High Court · (2012) 08 RAJ CK 0130
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Constitution of India, 1950 — Article 227
High Courts08 Aug 2012Dismissed
Mohan Lal Suman Vs Panchayat Samiti, Atru and Others
Rajasthan High Court · (2012) 08 RAJ CK 0094
High Courts08 Aug 2012Dismissed
Maharaj Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0091
High Courts08 Aug 2012
Carrier Aircon Limited and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0077
Rajasthan Sales Tax Act, 1994 — Section 77
High Courts08 Aug 2012Dismissed
Dayawati Vs State of Rajasthan
Rajasthan High Court · (2012) 3 WLN 504
Rajasthan Panchayati Raj Act, 1994 — Section 38
High Courts08 Aug 2012Dismissed
N.K. Janjani Vs Union of India and Others
Rajasthan High Court · (2013) LabIC 349 : (2013) 3 RLW 2758
Limitation Act, 1963 — Section 5
High Courts08 Aug 2012
Ram Singh and Others Vs Jodhpur Zila Maheshwari Samaj and Another
Rajasthan High Court · (2013) 2 RLW 1076
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 110, 90
High Courts08 Aug 2012
Fatte Singh Vs The Sub Divisional Officer, Kumher, District Bharatpur and Another
Rajasthan High Court · (2012) 3 WLN 501
High Courts08 Aug 2012Allowed
Abhishek Singh Panwar Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 RLW 123 : (2013) 1 WLN 239
Constitution of India, 1950 — Article 21, 21A
High Courts07 Aug 2012
Paras Ram Vs Jaswant Singh
Rajasthan High Court · (2012) 3 WLN 652
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Aug 2012
Balvinder Singh Vs Himmat Lal and Others
Rajasthan High Court · (2012) 08 RAJ CK 0128
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Aug 2012
Mrs. Sunita Chandel Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 08 RAJ CK 0124
High Courts07 Aug 2012Disposed Off
Dinesh and Others Vs State of Raj. and Another
Rajasthan High Court · (2013) 2 RLW 1291
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 164, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts07 Aug 2012Dismissed
Shree Prakash Vs Board of Revenue, Rajasthan, Ajmer and Others
Rajasthan High Court · (2012) 3 WLN 503
Rajasthan Tenancy Act, 1955 — Section 212, 230
High Courts07 Aug 2012Allowed
Shyoraj Vs The ADJ, Malpura, Distt. Tonk and Others
Rajasthan High Court · (2013) 1 RLW 136
Constitution of India, 1950 — Article 227Rajasthan Stamp Act, 1998 — Section 39
High Courts07 Aug 2012Allowed
Manju Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 1 WLN 192
High Courts07 Aug 2012Allowed
Radha Charan Vs A.D.J. (F.T.) No. 1, Dholpur and Others
Rajasthan High Court · (2013) 1 RLW 144
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2)Constitution of India, 1950 — Article 227
High Courts07 Aug 2012Allowed
UOI of India and Others Vs Heera Lal
Rajasthan High Court · (2012) 08 RAJ CK 0028