High Courts06 Apr 2012Allowed
Rodu Ram Vs State of Rajasthan
Rajasthan High Court · (2012) 04 RAJ CK 0097
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,029 of 2,241
High Courts06 Apr 2012Dismissed
Madan Mohan Dammani Vs Shri Maqsood Ahmed and Others
Rajasthan High Court · (2013) 2 CDR 1071 : (2012) 3 WLN 17
High Courts06 Apr 2012Allowed
Smt. Anju Goyal Vs Rajneesh Goyal
Rajasthan High Court · (2012) 2 WLN 586
Hindu Marriage Act, 1955 — Section 13, 9
High Courts06 Apr 2012Allowed
Chena Ram Vs State of Rajajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0065
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 7
High Courts06 Apr 2012Allowed
Asha Ram @ Ashu Ram Vs State of Rajasthan
Rajasthan High Court · (2012) 04 RAJ CK 0062
High Courts06 Apr 2012Dismissed
Badri Narain Choudhary and Others Vs Rajasthan Paryatan Vikas Nigam Ltd. and Others
Rajasthan High Court · (2012) 2 WLN 566
Limitation Act, 1963 — Section 5
High Courts06 Apr 2012Dismissed
Arawali Veterinary College Vs Dr. Anup Bhaumik, Secretary, Veterinary Council of India, N. Delhi
Rajasthan High Court · (2012) 04 RAJ CK 0047
High Courts06 Apr 2012Dismissed
Smt. Santosh Prajapat Vs Hemraj Kharatiya
Rajasthan High Court · (2012) 04 RAJ CK 0041
Constitution of India, 1950 — Article 227
High Courts06 Apr 2012Dismissed
Smt. Sarla Devi Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 04 RAJ CK 0031
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 169, 173(2), 190, 190(1)(b), 193Penal Code, 1860 (IPC) — Section 302, 34, 379
High Courts06 Apr 2012
The State of Rajasthan and Others Vs Rekha Vijayvergia
Rajasthan High Court · (2012) 2 WLN 537
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1963 — Section 5
High Courts06 Apr 2012Dismissed
Raj Kumar Vs Smt. Shanta Devi and Others
Rajasthan High Court · (2012) 04 RAJ CK 0020
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 100
High Courts05 Apr 2012Allowed
A.N. Mathur and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2599
Maharana Pratap University of Agriculture and Technology Udaipur Act, 2000 — Section 37
High Courts05 Apr 2012
Dwarka Prasad and Others Vs Brij Mohan and Another
Rajasthan High Court · (2012) 2 WLN 541
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Succession Act, 1925 — Section 372
High Courts05 Apr 2012Dismissed
M/s H.F. Marbles Vs Union of India and Others
Rajasthan High Court · (2012) 04 RAJ CK 0099
High Courts05 Apr 2012
Jashoda (Smt.) Vs Bhag Chand and Others
Rajasthan High Court · (2012) 2 WLN 554
High Courts05 Apr 2012
Kailash Chand Nayak Vs GIC Housing Finance Ltd. and Others
Rajasthan High Court · (2012) 2 WLN 590
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17
High Courts05 Apr 2012
Jagdish Prasad Joshi Vs Appellate Rent Tribunal, Jodhpur and Others
Rajasthan High Court · (2012) 1 RCR(Rent) 522 : (2012) 3 RLW 2610
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 5Constitution of India, 1950 — Article 226
High Courts05 Apr 2012Dismissed
Kishore Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 04 RAJ CK 0022
Rajasthan Panchayati Raj Prabodhak Service Rules, 2008 — Rule 13, 40
High Courts05 Apr 2012Allowed
Manju (Smt.) Vs Ishwar Dan
Rajasthan High Court · (2012) 2 WLN 612
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12
High Courts03 Apr 2012Dismissed
Gyan Chand and Others Vs Board of Revenue, Raj. Ajmer and Others
Rajasthan High Court · (2012) 2 WLN 614
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Rajasthan Land Revenue Act, 1956 — Section 75