CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2022

1,243 judgments · page 35 of 63

High Courts26 May 2022Allowed

Hanuman Vs State

Rajasthan High Court · (2022) 05 RAJ CK 0125

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 212, 225, 302, 452Arms Act, 1959 — Section 3, 4, 25
Read judgment
High Courts26 May 2022Allowed

Dinesh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2022) 05 RAJ CK 0124

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Indian Penal Code, 1860 — Section 465, 476Code Of Criminal Procedure, 1973 — Section 439
Read judgment
High Courts25 May 2022Allowed

Bastimal Vs State

Rajasthan High Court · (2022) 05 RAJ CK 0119

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 341
Read judgment
High Courts24 May 2022Allowed

Kushal Sen Vs State And Others

Rajasthan High Court · (2022) 05 RAJ CK 0113

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 354A, 363, 376(3), 504Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 11
Read judgment
High Courts24 May 2022Allowed

Kamlesh @ Manu Vs State Of Rajasthan

Rajasthan High Court · (2022) 05 RAJ CK 0111

Indian Penal Code, 1860 — Section 323, 326, 341Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 439
Read judgment
High Courts24 May 2022Allowed

Sunil Vs State And Others

Rajasthan High Court · (2022) 05 RAJ CK 0110

Indian Penal Code, 1860 — Section 120B, 201, 341, 354A, 354DProtection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 9(G), 10, 11, 12Code Of Criminal Procedure, 1973 — Section 439
Read judgment
High Courts24 May 2022Allowed

Sanjay Mali Vs State Of Rajasthan

Rajasthan High Court · (2022) 05 RAJ CK 0109

Indian Penal Code, 1860 — Section 143, 307, 323Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
Read judgment
High Courts24 May 2022Allowed

Gopal Lal Vs State Of Rajasthan

Rajasthan High Court · (2022) 05 RAJ CK 0108

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
Read judgment
High Courts24 May 2022Allowed

Nathu Lal Meghwal Vs State

Rajasthan High Court · (2022) 05 RAJ CK 0107

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
Read judgment
High Courts24 May 2022Allowed

Lavjot Singh Vs State

Rajasthan High Court · (2022) 05 RAJ CK 0106

Indian Penal Code, 1860 — Section 376Information Technology Act, 2000 — Section 67, 67ACode Of Criminal Procedure, 1973 — Section 439
Read judgment