High Courts19 May 2022Allowed
Omprakash Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 37 of 63
High Courts19 May 2022Allowed
Manjindra Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0080
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts19 May 2022Disposed Of
Sushiladevi And Others Vs Delhi Baroda Road Carriers Pvt. Ltd And Others
Rajasthan High Court · (2022) 05 RAJ CK 0079
High Courts18 May 2022Dismissed
Om Prakash Vs Umrao Deceased Represented Through And Others
Rajasthan High Court · (2022) 05 RAJ CK 0084
Code Of Civil Procedure, 1908 — Section 100Rajasthan Premise (Control Of Rent And Eviction) Act, 1950 — Section 13, 13(1)(b), 13(1)(c), 13(1)(e), 14(1)
High Courts18 May 2022Allowed
Mahesh @ Bhinya Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 326
High Courts18 May 2022Allowed
Madan Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0076
Indian Penal Code, 1860 — Section 363, 366ACode Of Criminal Procedure, 1973 — Section 164, 439
High Courts18 May 2022Allowed
Naga Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 384
High Courts18 May 2022Allowed
Akhtath Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0074
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts18 May 2022Allowed
Durgesh Rathore (Harijan) Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0073
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 439
High Courts18 May 2022Allowed
Rajkumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0072
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts18 May 2022Dismissed
Jagga And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 178(8), 313, 374Indian Penal Code, 1860 — Section 147, 148, 149, 307, 302, 323, 324, 326Arms Act, 1959 — Section 4, 25
High Courts18 May 2022Dismissed
State Vs Bhagirath And Ors
Rajasthan High Court · (2022) 05 RAJ CK 0070
Indian Penal Code, 1860 — Section 201, 302, 306
High Courts18 May 2022Dismissed
State Vs Dhokla Ram And Anr
Rajasthan High Court · (2022) 05 RAJ CK 0069
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 50, 57
High Courts18 May 2022Dismissed
United India Insurance Co. Ltd And Others Vs Maina And Others
Rajasthan High Court · (2022) 05 RAJ CK 0068
Motor Vehicles Act, 1988 — Section 173
High Courts17 May 2022Allowed
Dugdh Utpadak Sahakari Samiti Ltd And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0093
Constitution Of India, 1950 — Article 136, 226, 329(b)Rajasthan Co Operative Societies Rules, 2003 — Rule 6(i), 45, 45(3), 45(6)Rajasthan Cooperative Societies Act, 2001 — Section 32, 33(3), 34(6), 35, 37, 58, 58(2)
High Courts17 May 2022Allowed
Girraj Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0086
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(c), 3(1)(r), 3(1)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 143, 332, 353, 504, 506
High Courts17 May 2022Allowed
Rohan Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0085
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), (2)(va), 14AIndian Penal Code, 1860 — Section 143, 332, 353, 504, 506
High Courts17 May 2022Allowed
Nathi Bai Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 115, 148, 201, 302
High Courts17 May 2022Allowed
Ninja @ Vishnu Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 341, 382
High Courts17 May 2022Allowed
Amit Jain Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0060
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 21, 29Code Of Criminal Procedure, 1973 — Section 439