High Courts23 May 2022Dismissed
Rana Ram Veera Vs Payal
Rajasthan High Court · (2022) 05 RAJ CK 0167
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 397, 401, 125Indian Penal Code, 1860 — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 36 of 63
High Courts23 May 2022Dismissed
Urban Improvement Trust Vs Orbit Enterprises And Others
Rajasthan High Court · (2022) 05 RAJ CK 0121
Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 11 (?), 15(h), 19(e)
High Courts23 May 2022Allowed
Sumit Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0105
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts23 May 2022Allowed
Jeeta Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 376(2)(N)
High Courts23 May 2022Dismissed
Mahendra Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0103
High Courts23 May 2022Allowed
Nikhil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0101
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 364
High Courts23 May 2022Allowed
Sunil Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0100
Indian Penal Code, 1860 — Section 34, 323, 341, 394Code Of Criminal Procedure, 1973 — Section 439
High Courts23 May 2022Allowed
Phusa Ram Vs State
Rajasthan High Court · (2022) 05 RAJ CK 0099
Indian Penal Code, 1860 — Section 143, 427, 436, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts23 May 2022Allowed
Kanhaiya Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0098
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts23 May 2022Allowed
Babu Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0097
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts23 May 2022Allowed
Paurav Kaler Vs State
Rajasthan High Court · (2022) 05 RAJ CK 0096
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Information Technology (Amendment) Act, 2008 — Section 66BCode Of Criminal Procedure, 1973 — Section 439
High Courts23 May 2022Disposed Of
Raju @ Rajkumar Vs State And Others
Rajasthan High Court · (2022) 05 RAJ CK 0095
Rajasthan Prisoners Release On Parole Rules, 1958 — Rule 18
High Courts20 May 2022Allowed
Jamna Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0092
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 27A
High Courts20 May 2022Dismissed
Amra Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0091
High Courts20 May 2022Allowed
Devaram Vs State
Rajasthan High Court · (2022) 05 RAJ CK 0090
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 120B, 201, 302, 364Evidence Act, 1872 — Section 27, 65B, 106
High Courts20 May 2022Dismissed
State Vs Rajendra Kumar
Rajasthan High Court · (2022) 05 RAJ CK 0089
Code Of Criminal Procedure, 1973 — Section 374Essential Commodities Act, 1955 — Section 3, 7, 7(1)(A)
High Courts20 May 2022Dismissed
Ashok Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0088
High Courts20 May 2022Allowed
M/S Ranu Ketan Vs General Manager
Rajasthan High Court · (2022) 05 RAJ CK 0087
Arbitration And Conciliation Act, 1996 — Section 11, 12, 15
High Courts19 May 2022Partly Allowed
Sunil Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0083
Indian Penal Code, 1860 — Section 323, 341, 376, 511Code Of Criminal Procedure, 1973 — Section 439
High Courts19 May 2022Allowed
Sanjay Kumar Damor Vs State
Rajasthan High Court · (2022) 05 RAJ CK 0082
Indian Penal Code, 1860 — Section 120B,. 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439