High Courts30 May 2022Allowed
Bhagwana Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0148
Prevention Of Corruption (Amendment) Act, 2018 — Section 7Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 34 of 63
High Courts30 May 2022Allowed
Iqbal Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0147
Indian Penal Code, 1860 — Section 392Code Of Criminal Procedure, 1973 — Section 439
High Courts30 May 2022Allowed
Rajveer Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0146
Indian Penal Code, 1860 — Section 344, 363, 366, 365, 376(2)(n) 376(2)(F), 376(2)(H)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 5(j)(ii), 5(n), 5(q), 6Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 84
High Courts30 May 2022Allowed
Mahaveer Prasad Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0145
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 323, 324, 447Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 27, 30
High Courts27 May 2022Dismissed
Local Community Gram Panachayat Aratwav And Others Vs Divisional Officer And Others
Rajasthan High Court · (2022) 05 RAJ CK 0144
Constitution Of India, 1950 — Article 226, 227Rajasthan Land Revenue Act, 1956 — Section 75, 76Rajasthan Panchayati Raj Act, 1994 — Section 45(3)
High Courts27 May 2022Allowed
Leelu Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0140
Code Of Criminal Procedure, 1973 — Section 389
High Courts27 May 2022Dismissed
State Of Rajasthan And Others Vs Vinod Kumar And Others
Rajasthan High Court · (2022) 05 RAJ CK 0139
High Courts27 May 2022Allowed
Pawan Bishnoi Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0138
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts27 May 2022Dismissed
Virendra Kumar Agarwal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0137
Code Of Criminal Procedure, 1973 — Section 362
High Courts27 May 2022Dismissed
Manish Kumar Agarwal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0136
Code Of Criminal Procedure, 1973 — Section 362
High Courts27 May 2022Partly Allowed
Rajasthan State Road Transport Corp And Others Vs Charu Nahta And Others
Rajasthan High Court · (2022) 05 RAJ CK 0135
High Courts26 May 2022Allowed
Ummed Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0134
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 354, 427, 452Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 16, 17
High Courts26 May 2022Allowed
Harun Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0133
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts26 May 2022Allowed
Naresh @ Prince Viashnav Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0132
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 364, 397Arms Act, 1959 — Section 4, 25
High Courts26 May 2022Allowed
Abdul Khan Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0131
Arms Act, 1959 — Section 5, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts26 May 2022Allowed
Someshwar Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0130
Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 439
High Courts26 May 2022Allowed
Virender Singh Charan Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0129
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 34, 302Arms Act, 1959 — Section 3, 5, 25
High Courts26 May 2022Allowed
Rajesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0128
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts26 May 2022Allowed
Rajendra Kumar Vs State
Rajasthan High Court · (2022) 05 RAJ CK 0127
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts26 May 2022Allowed
Pawan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0126
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22Code Of Criminal Procedure, 1973 — Section 439