High Courts01 Jun 2022Allowed
Taga Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 33 of 63
High Courts01 Jun 2022Allowed
Lalchand Vs State
Rajasthan High Court · (2022) 06 RAJ CK 0002
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Jun 2022Disposed Of
Navneet Singh Purohit Vs Law Prep Tutorial
Rajasthan High Court · (2022) 06 RAJ CK 0001
High Courts31 May 2022Allowed
Dilip Siyag Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0165
Indian Penal Code, 1860 — Section 120B, 342, 363, 366A, 376(3), 376DAProtection Of Children From Sexual Offences Act, 2012 — Section 3, 4(2), 5(g), 6Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts31 May 2022Allowed
Padam Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0164
Indian Penal Code, 1860 — Section 342, 363, 366A, 376D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(G), 6Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2022Allowed
Rakesh Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0163
Indian Penal Code, 1860 — Section 143, 308, 323, 325, 326, 341, 365Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2022Allowed
Girdhari Ram Vs State
Rajasthan High Court · (2022) 05 RAJ CK 0162
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2022Allowed
Sampat Puniya Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0161
Indian Penal Code, 1860 — Section 153A, 188, 505(1)(B), 505(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2022Allowed
Azeet Shah Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0160
Indian Penal Code, 1860 — Section 34, 201, 302, 362, 364, 397Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2022Allowed
Sukh Ram And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0159
Indian Penal Code, 1860 — Section 147, 148, 149, 308, 323, 325, 341, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2022Allowed
Madhudan Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0158
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts31 May 2022Allowed
Kamlesh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0157
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504
High Courts31 May 2022Allowed
Bharat Poonam Chand Sharma Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0156
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts30 May 2022Disposed Of
Rahul Patidar Vs State
Rajasthan High Court · (2022) 05 RAJ CK 0155
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts30 May 2022Allowed
Mannu Vs State
Rajasthan High Court · (2022) 05 RAJ CK 0154
Indian Penal Code, 1860 — Section 120B, 143, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts30 May 2022Allowed
Abid Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0153
Indian Penal Code, 1860 — Section 376(2)(N), 450Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts30 May 2022Allowed
Keshav Gautam Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0152
Indian Penal Code, 1860 — Section 120B, 395, 406, 409, 418, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts30 May 2022Allowed
Hassain Bilal And Others Vs State
Rajasthan High Court · (2022) 05 RAJ CK 0151
Indian Penal Code, 1860 — Section 147, 148, 149, 153Ka, 160, 307, 332, 336, 353, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts30 May 2022Allowed
Pappulal And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 05 RAJ CK 0150
Indian Penal Code, 1860 — Section 368Code Of Criminal Procedure, 1973 — Section 161, 164, 439Protection Of Children From Sexual Offences Act, 2012 — Section 16, 17
High Courts30 May 2022Allowed
Arun Kumar And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 05 RAJ CK 0149
Prevention Of Corruption Act, 1988 — Section 7, 7ACode Of Criminal Procedure, 1973 — Section 439