CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2022

1,243 judgments · page 31 of 63

High Courts10 Jun 2022Allowed

Ganpatram Vs State Of Rajasthan

Rajasthan High Court · (2022) 06 RAJ CK 0049

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18
Read judgment
High Courts10 Jun 2022Allowed

Vikram Singh And Others Vs State

Rajasthan High Court · (2022) 06 RAJ CK 0048

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 308, 323, 325, 341, 427
Read judgment
High Courts10 Jun 2022Allowed

Akhtath Khan Vs State Of Rajasthan

Rajasthan High Court · (2022) 06 RAJ CK 0047

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
Read judgment
High Courts10 Jun 2022Allowed

Vinod Kumar Vs State

Rajasthan High Court · (2022) 06 RAJ CK 0046

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
Read judgment
High Courts08 Jun 2022Allowed

Vimla Vs State Of Rajasthan

Rajasthan High Court · (2022) 06 RAJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 383, 384, 389, 420
Read judgment
High Courts08 Jun 2022Allowed

Mahaveer Vs State Of Rajasthan

Rajasthan High Court · (2022) 06 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
Read judgment
High Courts08 Jun 2022Allowed

Khema Ram Vs State

Rajasthan High Court · (2022) 06 RAJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
Read judgment
High Courts08 Jun 2022Allowed

Subhash @ Suresh Vs State

Rajasthan High Court · (2022) 06 RAJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 395, 397Arms Act, 1959 — Section 4, 25
Read judgment