High Courts06 Jun 2022Allowed
Satish @ Shaitana Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
COURT ARCHIVE
Rajasthan High Court judgments, 2022
1,243 judgments · page 32 of 63
High Courts06 Jun 2022Disposed Of
Naina Mali And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Jun 2022
Bhanwari Devi And Others Vs Union Bank Of India And Others
Rajasthan High Court · (2022) 06 RAJ CK 0026
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13
High Courts06 Jun 2022Disposed Of
Sohan Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 389
High Courts06 Jun 2022Allowed
Tirupati Balaji Educational Trust, Bhilon Ka Bedla And Others Vs Union Of India And Others
Rajasthan High Court · (2022) 06 RAJ CK 0019
Constitution Of India, 1950 — Article 32Indian Medical Council Act, 1956 — Section 10(A)
High Courts03 Jun 2022Allowed
Dinesh Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0018
Rajasthan Excise Act, 1950 — Section 19, 54, 54AIndian Penal Code, 1860 — Section 420, 482Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2022Allowed
Mahaveer Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2022Allowed
Hukam Singh Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0016
Indian Penal Code, 1860 — Section 376, 384, 450, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2022Allowed
Ankit Kulhari Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0015
Indian Penal Code, 1860 — Section 387, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2022Allowed
Ummed Singh And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0014
Indian Penal Code, 1860 — Section 323, 341, 342, 365, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2022Allowed
Sher @ Sheru Mohammad Gauri Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Railways Act, 1989 — Section 153, 154, 174Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2022Allowed
Narayan Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0012
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2022Dismissed
Harbhajan Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0011
Indian Penal Code, 1860 — Section 376DAProtection Of Children From Sexual Offences Act, 2012 — Section 5g, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2022Allowed
Bholu Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0010
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Jun 2022Allowed
Mahendra Vs State
Rajasthan High Court · (2022) 06 RAJ CK 0009
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 324, 341, 377, 394Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Jun 2022Allowed
Suresh Kumar Vs State
Rajasthan High Court · (2022) 06 RAJ CK 0008
Indian Penal Code, 1860 — Section 120B, 344, 363, 366, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6, 16, 17Code Of Criminal Procedure, 1973 — Section 161, 439
High Courts01 Jun 2022Allowed
Jayesh Vs State
Rajasthan High Court · (2022) 06 RAJ CK 0007
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Indian Penal Code, 1860 — Section 376(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Jun 2022Allowed
Sanwar Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 06 RAJ CK 0006
Indian Penal Code, 1860 — Section 344, 363, 376(3), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6Code Of Criminal Procedure, 1973 — Section 161, 439
High Courts01 Jun 2022Partly Allowed
Akash Samant And Others Vs State
Rajasthan High Court · (2022) 06 RAJ CK 0005
Indian Penal Code, 1860 — Section 143, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Jun 2022Allowed
Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2022) 06 RAJ CK 0004
Rajasthan Excise Act, 1950 — Section 1954, 54A, 54DCode Of Criminal Procedure, 1973 — Section 439