High Courts06 Mar 2018Dismissed
M/S Nova Industries And Ors @APPELLANT@Hash Parinitoo Jain Income Tax Officer
Rajasthan High Court · (2018) 03 RAJ CK 0041
Code of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 94 of 101
High Courts06 Mar 2018Allowed
Surendra @ Sonu @APPELLANT@Hash State Of Rajasthan And Other
Rajasthan High Court · (2018) 03 RAJ CK 0040
Indian Penal Code, 1860 — Section 363, 366, 376Code of Criminal Procedure, 1973 — Section 161, 164, 439Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts06 Mar 2018Allowed
Kanhaiya Lal @APPELLANT@Hash State Of Rajasthan And Other
Rajasthan High Court · (2018) 03 RAJ CK 0039
Indian Penal Code, 1860 — Section 354, 376Code of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts06 Mar 2018Dismissed
Smt Chandan Kanwar @APPELLANT@Hash Balwant Singh
Rajasthan High Court · (2018) 03 RAJ CK 0038
Limitation Act, 1963 — Section 5Hindu Marriage Act, 1955 — Section 13B(2)
High Courts06 Mar 2018Disposed Off
Ramsahay Palsaniya @APPELLANT@Hash Bharat Petroleum Corp Ltd & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0037
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Mar 2018Allowed
Mukesh Kumar @APPELLANT@Hash State Of Rajasthan And Other
Rajasthan High Court · (2018) 03 RAJ CK 0036
Indian Penal Code, 1860 — Section 366Code of Criminal Procedure, 1973 — Section 161, 164
High Courts06 Mar 2018Disposed Off
Dilip Kumar @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0035
Code of Criminal Procedure, 1973 — Section 164
High Courts06 Mar 2018Allowed
Kailash Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0034
Code of Criminal Procedure, 1973 — Section 161
High Courts06 Mar 2018Dismissed
Shaikhul Mashaikh Dewan Syed @APPELLANT@Hash Maqbool Shah And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0033
High Courts06 Mar 2018Disposed Off
Nihal Chand Jain @APPELLANT@Hash Ram Lal Rahi And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0032
Code of Civil Procedure, 1908 — Section 100
High Courts06 Mar 2018Disposed Off
Udai Singh Saini And Ors @APPELLANT@Hash Shri A Mukhopadhaya And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0031
Land Acquisition Act, 1894 — Section 30
High Courts06 Mar 2018Dismissed
Premchand Jain And Ors @APPELLANT@Hash Ganpat Ram
Rajasthan High Court · (2018) 03 RAJ CK 0030
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 38 Rule 5
High Courts06 Mar 2018Dismissed
Akshat Chaturvedi @APPELLANT@Hash State Of Rajasthan and Anr
Rajasthan High Court · (2018) 03 RAJ CK 0029
Indian Penal Code , 1860 — Section 406, 420, 467, 468, 471Criminal Procedure, 1973 — Section 438, 439(2)
High Courts06 Mar 2018Dismissed
Anil Kumar @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0028
Indian Penal Code , 1860 — Section 34, 394Code of Criminal Procedure, 1973 — Section 439
High Courts06 Mar 2018Dismissed
Rajasthan Agencies Pvt Ltd @APPELLANT@Hash Ram Singh And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0027
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 16 Rule 6
High Courts06 Mar 2018
Oriental Insurance Company Ltd @APPELLANT@Hash Raja And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0026
Workmen’s Compensation Act, 1923 — Section 22, 30Indian Penal Code , 1860 — Section 304A, 337, 338Motor Vehicles Act, 1988 — Section 133, 147, 147(1), 147(1)(b)
High Courts05 Mar 2018Allowed
Harnek Singh Chahal @APPELLANT@Hash State of Rajasthan & Anr
Rajasthan High Court · (2018) 03 RAJ CK 0123
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 306, 302, 498APrevention of Corruption Act, 1988 — Section 5(1)(d)(ii)Rajasthan Civil Services (Pension) Rules, 1996 — Rule 7(4)
High Courts05 Mar 2018Allowed
Ashok Kumar @APPELLANT@Hash State of Rajasthan & Anr
Rajasthan High Court · (2018) 03 RAJ CK 0122
Code Of Criminal Procedure, 1973 — Seciton 482Indian Penal Code, 1860 — Section 320, 406, 418, 420, 465, 468, 471, 487
High Courts05 Mar 2018Allowed
Ramniwas @APPELLANT@Hash State of Rajasthan & Anr
Rajasthan High Court · (2018) 03 RAJ CK 0121
Code Of Criminal Procedure, 1973 — Seciton 482Indian Penal Code, 1860 — Section 320, 406, 418, 420, 468, 471, 487
High Courts05 Mar 2018Disposed Off
Smt.Renu Malviya @APPELLANT@Hash State Of Rajasthan & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0120
Code Of Criminal Procedure, 1973 — Seciton 36, 156(3), 200, 482Indian Penal Code, 1860 — Section 365