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Rajasthan High Court judgments, 2018

2,016 judgments · page 93 of 101

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High Courts07 Mar 2018Disposed Off

Tara Chand Sharma And Anr @APPELLANT@Hash State Of Rajasthan And Ors

Rajasthan High Court · (2018) 03 RAJ CK 0045

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 482
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High Courts06 Mar 2018Dismissed

Ajmer Vidhyut Vitran Nigam, Ltd. @APPELLANT@Hash Smt. Laxmi Devi

Rajasthan High Court · (2018) 03 RAJ CK 0139

Rajasthan Compassionate Appointment Of Dependants of Deceased Government Servants Rules, 1996 — Rule 2(c )
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High Courts06 Mar 2018Dismissed

Smt. Sharda Vishnoi @APPELLANT@Hash National Law University

Rajasthan High Court · (2018) 03 RAJ CK 0138

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High Courts06 Mar 2018Dismissed

Pushpkant @APPELLANT@Hash Smt. Deepti, Pinki

Rajasthan High Court · (2018) 03 RAJ CK 0137

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Seciton 125
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High Courts06 Mar 2018Allowed

Heera Lal Mali @APPELLANT@Hash Kesarimal Jain

Rajasthan High Court · (2018) 03 RAJ CK 0136

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High Courts06 Mar 2018Allowed

Nagraj Jain @APPELLANT@Hash Kesarimal Jain

Rajasthan High Court · (2018) 03 RAJ CK 0135

Code of Civil Procedure, 1908 — Order 8 Rule 1A(3)
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High Courts06 Mar 2018Disposed Off

Anju Bala Choudhary @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 03 RAJ CK 0134

Constitution of India, 1950 — Article 226
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High Courts06 Mar 2018Disposed Off

Smt. Jamni Dewasi @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 03 RAJ CK 0133

Constitution of India, 1950 — Article 226
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High Courts06 Mar 2018Allowed

Smt. Nirmala Devi @APPELLANT@Hash Ramesh Chandra

Rajasthan High Court · (2018) 03 RAJ CK 0132

Indian Evidence Act, 1872 — Section 63, 63(2), 63(3), 65, 65(c )Code of Civil Procedure, 1908 — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227
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High Courts06 Mar 2018Allowed

Ram Charan Nayak @APPELLANT@Hash Ajmer Vidhyut Vitran Nigam Limited

Rajasthan High Court · (2018) 03 RAJ CK 0131

Indian Penal Code, 1860 — Section 147, 323, 324, 342Probation of Offenders Act, 1958 — Section 4, 12
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High Courts06 Mar 2018Allowed

Karanjeet Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 03 RAJ CK 0130

Rajasthan Civil Service (Classification, Control and Appeal) Rules, 1958 — Rule 19(2)Constitution of India, 1950 — Article 311(2)
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High Courts06 Mar 2018Allowed

Lrs Of Late Kheta Lal @APPELLANT@Hash Lrs Of Late Bhikha Lal

Rajasthan High Court · (2018) 03 RAJ CK 0129

Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
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High Courts06 Mar 2018Disposed Off

Govardhan Singh @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 03 RAJ CK 0128

Constitution of India, 1950 — Article 226
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High Courts06 Mar 2018Disposed Off

Rajbala Lakhawat @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 03 RAJ CK 0127

Constitution of India, 1950 — Article 226
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High Courts06 Mar 2018Dismissed

Chhotu Ram @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 03 RAJ CK 0126

Code Of Criminal Procedure, 1973 — Seciton 161, 313, 374Indian Penal Code, 1860 — Section 34, 302, 341
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High Courts06 Mar 2018Allowed

Abdul Hamid @APPELLANT@Hash Hamida Bano

Rajasthan High Court · (2018) 03 RAJ CK 0125

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Section 10, Section 151
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High Courts06 Mar 2018Allowed

Bheru Lal Dangi @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · (2018) 03 RAJ CK 0124

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High Courts06 Mar 2018Allowed

Jummal @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 03 RAJ CK 0044

Rajasthan Excise Act, 1950 — Section 19, 54, 54ACode of Criminal Procedure, 1973 — Section 439
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High Courts06 Mar 2018Allowed

Rajesh Kumar @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 03 RAJ CK 0043

Indian Penal Code, 1860 — Section 120BPrevention of Corruption Act, 1988 — Section 7, 13(1), 13(2)Code of Criminal Procedure, 1973 — Section 439
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High Courts06 Mar 2018Allowed

Hemraj @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 03 RAJ CK 0042

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 353, 379Code of Criminal Procedure, 1973 — Section 439
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