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Rajasthan High Court judgments, 2018

2,016 judgments · page 92 of 101

High Courts07 Mar 2018Dismissed

Devi Singh @APPELLANT@Hash Union of India

Rajasthan High Court · (2018) 03 RAJ CK 0142

Border Security Force Rules, 1969 — Section 19, 19(1)(b)Central Civil Services (Pension) Rules, 1972 — Rule 49(2)(b)Central Government Rules — Rule 182
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High Courts07 Mar 2018Allowed

Ankit @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 03 RAJ CK 0059

Indian Penal Code, 1860 — Section 120B, 420Code of Criminal Procedure, 1973 — Section 439Rajasthan Public Examination (Prevention of Unfair Means) Act, 1992 — Section 3, 4, 5
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High Courts07 Mar 2018Dismissed

Ashok Pareek @APPELLANT@Hash State & Ors

Rajasthan High Court · (2018) 03 RAJ CK 0047

Constitution of India, 1950 — Article 226, 309Rajasthan Civil Services (Classification, Control & Appeals) Rules, 1958 — Rule 16, 17Rajasthan Industries Service Rules, 1960 — Rule 27, 27A, 28, 29
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