High Courts08 Mar 2018Disposed Off
Pooja Kumari Meena And Anr @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0070
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 91 of 101
High Courts08 Mar 2018Allowed
Naresh Kumar Meena @APPELLANT@Hash State Of Rajasthan (Transport Dep) And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0069
Limitation Act, 1963 — Section 5
High Courts08 Mar 2018Allowed
Mamraj And Anr @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0068
Indian Penal Code, 1860 — Sections 143, 308, 323, 341, 354, 427, 452Code of Criminal Procedure, 1973 — Section 439Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(S)(W)(II)
High Courts08 Mar 2018Allowed
Ghanshyam @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0067
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 332, 333, 336, 341, 353Code of Criminal Procedure, 1973 — Section 439Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts08 Mar 2018
Hukam Chand Sharma @APPELLANT@Hash State Of Rajasthan And Another
Rajasthan High Court · (2018) 03 RAJ CK 0066
Indian Penal Code, 1860 — Section 354, 406, 498A
High Courts08 Mar 2018Allowed
Dharmapal Gurjar @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0065
Indian Penal Code, 1860 — Section 363, 376, 506Code of Criminal Procedure, 1973 — Section 164, 439Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w), 3(2)(v), 3(2)(va)
High Courts08 Mar 2018Allowed
V Krishnamurthy And Ors @APPELLANT@Hash Airport Director Jaipur
Rajasthan High Court · (2018) 03 RAJ CK 0064
Arbitration and Conciliation Act, 1996 — Section 11, 34, 36
High Courts08 Mar 2018Partly Allowed
Rishabh Sethi @APPELLANT@Hash State Of Rajasthan And Another
Rajasthan High Court · (2018) 03 RAJ CK 0062
Prevention of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(2), 14, 17Indian Penal Code, 1860 — Section 120B, 174A, 302, 304, 364, 367, 382, 392, 393, 394, 395, 396, 397, 398, 399, 400, 402, 436, 449, 459, 460Code of Criminal Procedure, 1973 — Section 37, 82, 82(2)(i)(c), 82(3), 82(4), 482
High Courts07 Mar 2018Disposed Off
Narendra Giri @APPELLANT@Hash Rajasthan State Road Transport Corporation
Rajasthan High Court · (2018) 03 RAJ CK 0156
Rajasthan High Court Rules, 1952 — Rule 134
High Courts07 Mar 2018Allowed
Onkarlal Meena @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0154
High Courts07 Mar 2018Disposed Off
Sunil Kumar @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0153
High Courts07 Mar 2018Disposed Off
Pema Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0152
Prohibition of Child Marriage Act, 2006 — Section 12Hindu Marriage Act, 1955 — Section 5(iii), 11, 12Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts07 Mar 2018Allowed
Union of India @APPELLANT@Hash Dinesh Kumar Asthana
Rajasthan High Court · (2018) 03 RAJ CK 0151
High Courts07 Mar 2018Dismissed
Chhagan Singh @APPELLANT@Hash Pitu Ram
Rajasthan High Court · (2018) 03 RAJ CK 0150
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A
High Courts07 Mar 2018Disposed Off
Adarsh Shikshan Sansthan Churu (Rajasthan) @APPELLANT@Hash Pyari Devi
Rajasthan High Court · (2018) 03 RAJ CK 0149
Code of Civil Procedure, 1908 — Order 8 Rule 6A, Order 8 Rule 6A(1), Order 8 Rule 9, Order 6 Rule 17
High Courts07 Mar 2018Dismissed
Vijay Bherumal Ramchandani @APPELLANT@Hash Tejbhan
Rajasthan High Court · (2018) 03 RAJ CK 0148
Code of Civil Procedure, 1908 — Order 7 Rule 11Limitation Act, 1963 — Article 54
High Courts07 Mar 2018Partly Allowed
Dr. Anjana Paliwal @APPELLANT@Hash Mohan Lal Sukhadia University
Rajasthan High Court · (2018) 03 RAJ CK 0147
Code of Criminal Procedure, 1973 — Section 107, 116
High Courts07 Mar 2018Dismissed
Dr. Niranjan Narayan Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0146
Bhupal Nobles’ University, Udaipur Act, 2015 — Section 2(r ), 2(u), 18, 18(1), 29, 38
High Courts07 Mar 2018Dismissed
Pushpa Devi @APPELLANT@Hash Sharif Khan
Rajasthan High Court · (2018) 03 RAJ CK 0145
Motor Vehicles Act, 1988 — Section 128, 166, 173
High Courts07 Mar 2018Allowed
Sudheer Kumar Khanna @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0144
Rajasthan Services (Pension) Rules, 1996 — Rule 3(r ), 20, 20(2), 50, 89Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 16