High Courts05 Mar 2018Dismissed

Sitaram And Anr @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 03 RAJ CK 0020

Indian Penal Code , 1860 — Section 143, 323, 341, 379, 427Code of Criminal Procedure, 1973 — Section 438Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — 3(1)(S), 3(2)(va)
High Courts05 Mar 2018Dismissed

Rakesh Kumar@APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 03 RAJ CK 0019

Indian Penal Code , 1860 — Section 120B, 323, 341, 420, 447, 467, 468, 471, 504, 506Code of Criminal Procedure, 1973 — Section 438Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — 3(1)(F), 3(1)(G), 3(1)(S), 3(2)(5)
High Courts05 Mar 2018Allowed

Pappu@Ramratan @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 03 RAJ CK 0014

Indian Penal Code , 1860 — Section 363, 366, 366A, 376, 511Code of Criminal Procedure, 1973 — Section 164, 439Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 18