High Courts05 Mar 2018Partly Allowed
Lokesh Goyal @APPELLANT@Hash Smt Poonam Devi And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0010
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 96 of 101
High Courts05 Mar 2018Disposed Off
Dr Radhey Shyam Goyal @APPELLANT@Hash Kalyan Prasad And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0009
High Courts05 Mar 2018Disposed Off
Gopal Sharma @APPELLANT@Hash Ratiram Yadav
Rajasthan High Court · (2018) 03 RAJ CK 0008
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts05 Mar 2018Disposed Off
Hanuman Sahay Mina @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0007
Code of Criminal Procedure, 1973 — Section 482Rajasthan Excise Act, 1950 — Section 14, 16, 54, 54A
High Courts05 Mar 2018Dismissed
Kallu @ Buddha Singh @APPELLANT@Hash State Of Rajasthan And Anr
Rajasthan High Court · (2018) 03 RAJ CK 0006
Code of Criminal Procedure, 1973 — Section 482
High Courts05 Mar 2018Dismissed
Ravi Khandelwal @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0005
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts05 Mar 2018Dismissed
Surendra @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0004
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 365, 376Protection of Children from Sexual Offences Act (POCSO), 2012 — Section 3, 4
High Courts28 Feb 2018
Mahendra Kumar Kochar S/o Shri Jaskaran Kochar, Vs Surendra Kumar Kochar S/o Shri Jaskaran Kochar,
Rajasthan High Court · (2018) 02 RAJ CK 0060
High Courts28 Feb 2018
Kamlesh Charpota s/o Jeevaji Vs State of Rajasthan
Rajasthan High Court · (2018) 02 RAJ CK 0059
Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts28 Feb 2018Dismissed
The Secretary, Central Board of Secondary Vs Miss Mumal Raika D/o Shri Bhanwarlal Raika & Ors
Rajasthan High Court · (2018) 02 RAJ CK 0044
Code of Civil Procedure, 1908, Section 100, Section 100, Section 100 - Second appeal - Second appeal - Second appealLimitation Act, 1963,
High Courts28 Feb 2018
Sukha @ Sikandar Kathat S/o Dau Kathat Vs The State of Rajasthan
Rajasthan High Court · (2018) 02 RAJ CK 0043
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 392, Section 366-A,
High Courts26 Feb 2018Allowed
Sahiram S/o Shri Lekhram Vs State of Rajastha
Rajasthan High Court · (2018) 02 RAJ CK 0047
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrest
High Courts26 Feb 2018
Smt. Pinki @ Suman W/o Sh. Gopikishan D/o Shri Raguvar Vs Gopikishan S/o Shri Jagdish, B/c Panecha, R/o Bagat Singh
Rajasthan High Court · (2018) 02 RAJ CK 0046
Code of Civil Procedure, 1908, Section 24 - General power of transfer and withdrawalHindu Marriage Act, 1955, Section 13 - Divorce
High Courts26 Feb 2018Dismissed
Ravinder Pal Singh Vs The State of Rajasthan Through Secretary & Ors
Rajasthan High Court · (2018) 02 RAJ CK 0045
High Courts23 Feb 2018
Monika Vs The State of Rajasthan Through the Secretary & Ors
Rajasthan High Court · (2018) 02 RAJ CK 0042
High Courts23 Feb 2018Disposed off
Kamla D/o Bhera Ram Vs The State of Rajasthan Through the Secretary
Rajasthan High Court · (2018) 02 RAJ CK 0004
High Courts22 Feb 2018Dismissed
Ashok Kumar S/o Shri Ramkaran Vs Smt. Prema Bai W/o Late Shri Ramesh Chandra & Ors
Rajasthan High Court · (2018) 02 RAJ CK 0041
Code of Civil Procedure, 1908, Order 1Rule 10
High Courts22 Feb 2018Dismissed
Fatia @ Fatta Ram Vs The State of Rajasthan
Rajasthan High Court · (2018) 02 RAJ CK 0040
Indian Penal Code, 1860, Section 302, Section 392, Section 460 - Punishment for murder - Punishment for robbery - All persons jointly concerned in lurking house-trespass o
High Courts22 Feb 2018Allowed
Union of India Through the Secretary & Anr Vs Chittar Mal S/o Shri Rameshwar Lal & Ors
Rajasthan High Court · (2018) 02 RAJ CK 0003
High Courts22 Feb 2018
Ekta Rajawat D/o- Shri Bhopal Singh Rajawat, Vs State of Rajasthan Through the Secretary & Ors
Rajasthan High Court · (2018) 02 RAJ CK 0002