High Courts10 Dec 2014
Amra Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 198
Rajasthan Land Revenue Act, 1956 — Section 75, 75(1)(b)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 794 of 2,241
High Courts10 Dec 2014
Manohar Lal Bagani Vs Leela and Others
Rajasthan High Court · (2015) 1 CDR 488 : (2015) 2 RCR(Rent) 105 : (2015) 3 RLW 2426
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Dec 2014
Commissioner of Income Tax Vs Vijay Solvex Ltd.
Rajasthan High Court · (2015) 274 CTR 384
Income Tax Act, 1961 — Section 260A, 36(1)(iii), 40(b)(iv)
High Courts10 Dec 2014
Alpha Laboratories and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 497
Drugs and Cosmetics Act, 1940 — Section 16(1)(a), 18(a)(1), 18A(vi), 18B, 22(1)(cca)
High Courts09 Dec 2014
Shayer Kanwar Vs Food Corp. of India
Rajasthan High Court · (2014) 12 RAJ CK 0209
High Courts09 Dec 2014
Bhanwari Devi Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2015) 2 WLN 339
Constitution of India, 1950 — Article 226
High Courts09 Dec 2014
Mittal Udhyog Vs Jodhpur Vidhyut Vitran Nigam Limited
Rajasthan High Court · (2015) 2 WLN 172
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 43, 44, 45, 46, 47
High Courts09 Dec 2014
Vidhya Devi Vs State
Rajasthan High Court · (2015) CriLJ 809
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Dec 2014
Vijay Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 320 482Penal Code, 1860 (IPC) - Section 406 498-A
High Courts09 Dec 2014
State of Rajasthan Vs Satish Kumar
Rajasthan High Court · (2014) 12 RAJ CK 0157
High Courts09 Dec 2014Allowed
Shri Manmohan Corporation Vs Sheela Sharma
Rajasthan High Court · (2015) 3 CDR 1197 : (2015) 1 RCR(Rent) 638 : (2015) 2 RLW 1411
Limitation Act, 1963 - Section 5
High Courts09 Dec 2014Partly Allowed
Ramesh Chandra Vs State of Raj.
Rajasthan High Court · (2015) 2 RLW 1227
Penal Code, 1860 (IPC) - Section 302, 304, 307, 324
High Courts09 Dec 2014Dismissed
Ram Pathya Granthagar Samiti and Others Vs Basant Kumar and Others
Rajasthan High Court · (2015) 3 CDR 1238 : (2015) 2 RLW 1625
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Dec 2014
Sulkhan Singh Vs Jagmohan Singh
Rajasthan High Court · (2015) 2 CDR 799 : (2015) 2 RLW 1620
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 22 Rule 4(2), Order 9 Rule 7, 151Constitution of India, 1950 — Article 226, 227
High Courts09 Dec 2014
Mathura Das Vs Block H Sahakari Upbhokta Bhandar
Rajasthan High Court · (2014) 12 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts09 Dec 2014
Kumari Sarvesh Vs Registrar, University of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0069
High Courts09 Dec 2014
Ganesh Mandir Cinema Vs Jaipur Vidyut Vitran Nigam Limited and Others
Rajasthan High Court · (2015) 1 WLN 328
Electricity Act, 2003 — Section 126
High Courts09 Dec 2014
Puna Ram Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 385
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 380, 457
High Courts09 Dec 2014
Mahadev and Others Vs State and Others
Rajasthan High Court · (2015) 1 CDR 416 : (2015) 4 RLW 3336
Land Acquisition Act, 1894 — Section 18, 31