High Courts12 Dec 2014
Vinod Kumar and Others Vs Radheyshyam Khemka and Sons HUF
Rajasthan High Court · (2015) 1 WLN 389
Civil Procedure Code, 1908 (CPC) — Section 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 792 of 2,241
High Courts12 Dec 2014
Bheru and Others Vs Mangilal and Others
Rajasthan High Court · (2015) 2 CDR 653
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 439(6)Limitation Act, 1963 — Section 5
High Courts12 Dec 2014Dismissed
Kalu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 RLW 2175
Criminal Procedure Code, 1973 (CrPC) - Section 133 397 401
High Courts11 Dec 2014
Moti Bhawan Grah Nirman Sahakari Samiti Ltd. Vs Harphool Khatik
Rajasthan High Court · (2015) 2 WLN 75
Constitution of India, 1950 — Article 226, 227Jaipur Development Authority Act, 1982 — Section 54ARajasthan Land Revenue Act, 1956 — Section 90B, 90B(3), 90B(5), 90B(7)
High Courts11 Dec 2014
Goverdhan Singh Vs Jagdev Singh Godara
Rajasthan High Court · (2015) 1 WLN 234
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9, 96Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 10, 2(f)
High Courts11 Dec 2014
Moola Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts11 Dec 2014
Goverdhan Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 401Penal Code, 1860 (IPC) — Section 147, 323, 341, 504
High Courts11 Dec 2014
Chandu Parihar Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0192
Constitution of India, 1950 — Article 14
High Courts11 Dec 2014
Jitendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 1061
Constitution of India, 1950 — Article 14, 16, 226Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B
High Courts11 Dec 2014
The State of Rajasthan Vs Narendra Kumar Chobdar
Rajasthan High Court · (2014) 12 RAJ CK 0189
Limitation Act, 1963 — Section 5
High Courts11 Dec 2014
Kana Ram Vs Prema Ram
Rajasthan High Court · (2014) 12 RAJ CK 0179
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Dec 2014
Mushe Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0160
Constitution of India, 1950 — Article 243E, 243K, 243ORajasthan Panchayati Raj Act, 1994 — Section 117
High Courts11 Dec 2014
Bhuri Devi Vs Kanhaiya Lal
Rajasthan High Court · (2014) 12 RAJ CK 0149
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 104
High Courts11 Dec 2014
Tanushree Logistics Pvt. Ltd. and Others Vs Union of India and Others
Rajasthan High Court · (2015) 52 GST 546 : (2015) 38 STR 951
Central Excises and Salt Act, 1944 - Section 14 — Constitution of India, 1950 - Article 226 — Finance Act, 1994 - Section 65, 66E(f), 73(1), 75, 77
High Courts11 Dec 2014Allowed
Krishna Kumar and Others Vs The Additional District Collector and Others
Rajasthan High Court · (2014) 12 RAJ CK 0111
Constitution of India, 1950 - Article 226 — Rajasthan Panchayati Raj Act, 1994 - Section 97
High Courts11 Dec 2014Partly Allowed
Kesar Deo Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 1244
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401 — Penal Code, 1860 (IPC) - Section 279, 302, 304A, 337
High Courts11 Dec 2014
Kushal Das Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 269
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 360, 397, 401Probation of Offenders Act, 1958 — Section 6
High Courts11 Dec 2014
Mamtesh Vs Ranjana and Others
Rajasthan High Court · (2015) 1 WLN 394
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9
High Courts11 Dec 2014
Bhanwari Devi Vs Superintending Engineer, Sikar Circle and Others
Rajasthan High Court · (2015) 1 WLN 387
Electricity Act, 2003 — Section 164, 67Telegraph Act, 1885 — Section 10, 10(d), 16
High Courts11 Dec 2014Disposed off
Rajendra Singh Vs Samrath Mal and Others
Rajasthan High Court · (2015) 1 WLN 162
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 14, Order 8 Rule 2Constitution of India, 1950 - Article 226 227