High Courts10 Dec 2014
Shantilal Vs State of Rajasthan
Rajasthan High Court · (2015) 4 CDR 2062 : (2015) LabIC 872
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 793 of 2,241
High Courts10 Dec 2014
Kanchan Kumari Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 320, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts10 Dec 2014
Ummed Dan Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 354, 427, 451
High Courts10 Dec 2014
Young Blood Yuva Samiti Vs The State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0195
Constitution of India, 1950 — Article 21
High Courts10 Dec 2014
Asha Vs Branch Manager, State Bank of Bikaner and Jaipur
Rajasthan High Court · (2014) 12 RAJ CK 0161
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 372, 384
High Courts10 Dec 2014
Laxmi Narayan Vs Ram Kishan
Rajasthan High Court · AIR 2015 Raj 46 : (2015) 1 RCR(Rent) 310
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 109, 8
High Courts10 Dec 2014
Trupti Rani Vs Dwarika Nath Sathpathy
Rajasthan High Court · (2014) 12 RAJ CK 0131
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13(1)(i)
High Courts10 Dec 2014Dismissed
Dharm Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 12 RAJ CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 439(4) — Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323
High Courts10 Dec 2014Disposed off
Guddu Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0114
Penal Code, 1860 (IPC) - Section 300, 302, 304 — Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(V)
High Courts10 Dec 2014Disposed off
Chhanga Ram Gurjar Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482 — Rajasthan Forest Act, 1953 - Section 41, 42
High Courts10 Dec 2014Dismissed
Hari Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0105
Penal Code, 1860 (IPC) - Section 302
High Courts10 Dec 2014Disposed off
Krishan Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 147 FLR 976 : (2015) 2 LLJ 309 : (2015) 3 LLN 269
High Courts10 Dec 2014
Ram Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 209
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 437AEvidence Act, 1872 — Section 24, 25, 26, 30Penal Code, 1860 (IPC) — Section 149, 201, 302
High Courts10 Dec 2014
Chittari Agricare Pvt. Ltd. Vs State of Rajasthan
Rajasthan High Court · (2015) 1 RCR(Criminal) 929
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts10 Dec 2014
Sanjev Hiremath Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 200
Cable Television Networks (Regulation) Act, 1995 — Section 16, 5Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 203, 204
High Courts10 Dec 2014
State of Rajasthan Vs Ashok Kumar Contractor
Rajasthan High Court · (2014) 12 RAJ CK 0068
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 37
High Courts10 Dec 2014
Prayagchand Vs The State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0067
Constitution of India, 1950 — Article 226, 227Rajasthan Tenancy Act, 1955 — Section 14, 17, 188, 5(43), 88
High Courts10 Dec 2014
Dinesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 320, 406, 420, 467, 468