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Rajasthan High Court judgments

44,813 judgments · page 795 of 2,241

High Courts09 Dec 2014Dismissed

Madan Lal and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 3 CCR 407 : (2015) 4 RLW 2885

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 344 346 363 368 376(2(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii) 3(2)(v) 4 6
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High Courts08 Dec 2014

Ratan Devi Vs Gawra Devi

Rajasthan High Court · AIR 2015 Raj 29

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18Constitution of India, 1950 — Article 17(iii), 226, 227Court Fees Act, 1870 — Section 10, 7(iv)(c), 7(v)
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High Courts08 Dec 2014

Hari Ram Vs Board of Revenue

Rajasthan High Court · (2015) 3 WLN 435

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 226, 227Rajasthan Tenancy Act, 1955 — Section 224
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High Courts08 Dec 2014

Life Insurance Corporation of India Vs State of Raj.

Rajasthan High Court · (2014) 12 RAJ CK 0146

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), Order 6 Rule 17Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 115
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