High Courts05 Dec 2014
State of Rajasthan Vs Hari Singh
Rajasthan High Court · AIR 2015 Raj 21 : (2015) 1 CDR 429 : (2015) 4 RLW 3049 : (2015) 4 WLN 182
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 796 of 2,241
High Courts05 Dec 2014
Sham Kumari Wali Vs JDA
Rajasthan High Court · (2015) 1 WLN 230
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts05 Dec 2014
Bhuvaneshwar Sharma Vs Girnarsoft Automobiles Pvt. Ltd.
Rajasthan High Court · (2014) 12 RAJ CK 0153
Arbitration and Conciliation Act, 1996 — Section 11, 12, 13Constitution of India, 1950 — Article 226
High Courts05 Dec 2014
Capricorn Life Style Pvt. Ltd. Vs Sunil Kumar
Rajasthan High Court · (2015) 1 CDR 172
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7Constitution of India, 1950 — Article 226, 227
High Courts05 Dec 2014Dismissed
Rajeev Parashar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 1009 : (2015) 2 WLN 265
High Courts05 Dec 2014
Rashid Khan Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 323
High Courts05 Dec 2014Dismissed
Range Forest Extension Officer, Thanagazi and Others Vs Bhawani Shankar Sharma and Others
Rajasthan High Court · (2015) 2 CDR 1020
High Courts05 Dec 2014Allowed
Sriram Tiwari and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 999
High Courts05 Dec 2014
Gopal Regar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 206
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts05 Dec 2014
Udmi Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 195
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts05 Dec 2014
Kishan Lal and Others Vs Santosh and Others
Rajasthan High Court · (2015) 1 WLN 342
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts05 Dec 2014
Hari Ram Vs Vishnu Swaroop and Others
Rajasthan High Court · (2015) 1 WLN 366
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 18 Rule 17
High Courts05 Dec 2014
Hari Singh Jakhad and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 420
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts05 Dec 2014
Manju Sharma Vs Devendra Singh and Others
Rajasthan High Court · (2015) 1 WLN 440
High Courts05 Dec 2014
Banshi Lal Bhahada Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 615
High Courts05 Dec 2014
Vidhya Kumar Jain and Others Vs Additional District Judge No. 2, Ajmer and Others
Rajasthan High Court · (2015) 1 WLN 416
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts05 Dec 2014
Ramswaroop Sharma Vs The Judge, Labour Court No. 2 and Others
Rajasthan High Court · (2015) 2 CDR 662
Limitation Act, 1963 — Section 5
High Courts05 Dec 2014Disposed off
Ashok Swami Vs State of Rajasthan
Rajasthan High Court · (2015) 3 CDR 1137
High Courts04 Dec 2014
Satpal Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 282
Negotiable Instruments Act, 1881 (NI) - Section 138