High Courts03 Dec 2014Dismissed
Secretary, Jaipur Zila Krida Parishad Vs Chanda Devi and Others
Rajasthan High Court · (2015) 2 CDR 843
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 798 of 2,241
High Courts03 Dec 2014
Laxmi Narain Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 467
Rajasthan Panchayati Raj Act, 1994 — Section 38(1)(b), 38(3), 39
High Courts03 Dec 2014
Ram Niwas Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 449
High Courts03 Dec 2014
Abdul Jabbar Vs Betul Bibi and Others
Rajasthan High Court · (2015) 1 WLN 442
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts03 Dec 2014
Anita Meena and Others Vs Beena Mundra
Rajasthan High Court · (2015) 1 WLN 302
High Courts03 Dec 2014
Bhanwarlal and Others Vs State and Others
Rajasthan High Court · (2015) 1 WLN 412
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Rajasthan Land Revenue Act, 1956 — Section 91
High Courts03 Dec 2014
Commr. of C. Ex., Jaipur-I Vs Welcure Drugs & Pharmaceutical Ltd.
Rajasthan High Court · (2015) 2 CDR 697 : (2015) 317 ELT 436
Central Excises and Salt Act, 1944 — Section 35G
High Courts03 Dec 2014
Jaipur Zila Sahakari Bhoomi Vikas Bank Limited Vs Judge, Labour Court (First) and Others
Rajasthan High Court · (2015) 2 CDR 674
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts03 Dec 2014
Mool Chand Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 709
High Courts03 Dec 2014
Neetu Sharma and Others Vs State and Others
Rajasthan High Court · (2015) 1 WLN 479
High Courts03 Dec 2014
Madan Lal Katta Vs J.C. Mohanti and Others
Rajasthan High Court · (2015) 2 CDR 686
Contempt of Courts Act, 1971 — Section 11, 12
High Courts02 Dec 2014
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 353
Constitution of India, 1950 — Article 226, 226(3)
High Courts02 Dec 2014
Hariom Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 161, 215, 221, 222, 313Evidence Act, 1872 — Section 113A, 113B, 4Penal Code, 1860 (IPC) — Section 302, 302, 303, 304, 304B
High Courts02 Dec 2014
Chanda Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 109, 323, 406, 420, 498A
High Courts02 Dec 2014
Dhanne Singh Vs State of Rajasthan Shyam Singh Tak Vs Sandeep Mantri
Rajasthan High Court · (2014) 12 RAJ CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 2(wa), 200, 209, 225
High Courts02 Dec 2014
Mehta Associates Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0175
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 8
High Courts02 Dec 2014
Vijendra Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0174
High Courts02 Dec 2014
Amar Singh Naruka Vs State of Rajasthan
Rajasthan High Court · (2016) 1 RLW 208
Arms Act, 1959 — Section 2, 20, 25, 25(1)(a), 25(1AA)Criminal Procedure Code, 1973 (CrPC) — Section 2, 4, 436, 439, 451
High Courts02 Dec 2014
Surajpal Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 143, 307, 323, 341, 381
High Courts02 Dec 2014
State of Rajasthan Vs Bahadur Singh
Rajasthan High Court · (2014) 12 RAJ CK 0165