High Courts01 Dec 2014Dismissed
UIT Alwar Vs B.O.R. and Others
Rajasthan High Court · (2015) 4 WLN 425
Rajasthan Land Revenue Act, 1956 - Section 91 — Rajasthan Tenancy Act, 1955 - Section 88 — Specific Relief Act, 1963 - Section 34
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Rajasthan High Court judgments
44,813 judgments · page 800 of 2,241
High Courts01 Dec 2014
Ramchandra Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 482
High Courts01 Dec 2014
B.P. Sood Vs Gopal Krishan
Rajasthan High Court · (2014) 12 RAJ CK 0101
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, 151
High Courts01 Dec 2014
Nimb Singh Vs Dashrath
Rajasthan High Court · (2015) 1 WLN 396
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Dec 2014
Rathi TMT Saria Pvt. Ltd. Vs Union of India
Rajasthan High Court · (2015) 2 CDR 840 : (2015) 316 ELT 370 : (2016) 1 RLW 624 : (2015) 37 STR 912
Central Excises and Salt Act, 1944 — Section 35C, 35C(2A)
High Courts01 Dec 2014
Rajasthan State Road Transport Corporation and Others Vs Dharamvir Sharma
Rajasthan High Court · (2015) 2 CDR 635 : (2016) 1 RLW 581
High Courts28 Nov 2014
National Insurance Company Ltd. Vs Rekha Rekha Vs Bantu Yadav
Rajasthan High Court · (2014) 11 RAJ CK 0139
Motor Vehicles Act, 1988 — Section 2
High Courts28 Nov 2014
Subh Laxmi Savings and Finance Private Limited
Rajasthan High Court · (2014) 11 RAJ CK 0124
Companies Act, 1956 — Section 454, 454(5), 481, 542, 543
High Courts28 Nov 2014
Sunil Kumar Pareek Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0119
High Courts27 Nov 2014
Thada Dugdh Utpadak Sahakari Samiti Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0160
Constitution of India, 1950 — Article 226, 227Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts27 Nov 2014
Manjula Maheshwari Vs State of Raj.
Rajasthan High Court · (2014) 11 RAJ CK 0159
High Courts27 Nov 2014
Hanuman Singh Tanwar Vs The State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0158
High Courts27 Nov 2014
Pramodlata Vs Kishan Lal
Rajasthan High Court · (2014) 11 RAJ CK 0156
Motor Vehicles Act, 1988 — Section 163A
High Courts27 Nov 2014
JDA Vs Pankaj Sharma
Rajasthan High Court · (2014) 11 RAJ CK 0121
Limitation Act, 1963 — Section 5
High Courts27 Nov 2014
Anwar Ahmed Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0054
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 323
High Courts27 Nov 2014
Jasraj and Others Vs Gram Panchayat and Others
Rajasthan High Court · (2015) 2 WLN 9
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 41 Rule 23, Order 41 Rule 27, 96Constitution of India, 1950 — Article 372ACriminal Procedure Code, 1973 (CrPC) — Section 107