High Courts27 Nov 2014Allowed
Saransh Ghiya Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 845
Penal Code, 1860 (IPC) - Section 147, 153-A, 308, 332, 336
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 801 of 2,241
High Courts27 Nov 2014
Hari Kishan Ojha Vs Prabhu Dayal and Others
Rajasthan High Court · (2015) 2 CDR 694
High Courts27 Nov 2014
Factory Manager, Birla Corporation Vs Surendra Singh and Others
Rajasthan High Court · (2015) 3 CDR 1625 : (2015) 145 FLR 175 : (2015) 2 RLW 1656 : (2015) 2 SCT 329
High Courts26 Nov 2014
Sushil Kumar Bhandari Vs RIICO
Rajasthan High Court · (2014) 11 RAJ CK 0161
Constitution of India, 1950 — Article 226, 226(3)
High Courts26 Nov 2014
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0147
Constitution of India, 1950 — Article 14, 141, 309, 315, 32
High Courts26 Nov 2014
Sher Singh Vs Veerendra Kumari
Rajasthan High Court · (2015) 2 WLN 78
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 3, Order 22 Rule 5
High Courts26 Nov 2014
Commissioner of Income Tax Vs Harish Chand Ahuja
Rajasthan High Court · (2015) 280 CTR 403
Income Tax Act, 1961 — Section 139, 139(1), 201(1A), 260A, 40
High Courts26 Nov 2014
The State of Rajasthan Vs Sawai Tej Singhji
Rajasthan High Court · (2014) 11 RAJ CK 0137
Constitution of India, 1950 — Article 226, 227, 363Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 — Section 10, 10(2), 28, 9ARajasthan Land Revenue Act, 1956 — Section 82, 91
High Courts26 Nov 2014
Vijay Laxmi Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts26 Nov 2014
Hadmana Ram Vs Jodhpur Vidyut Vitran Nigam Limited
Rajasthan High Court · (2014) 11 RAJ CK 0130
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 135, 152, 153, 154
High Courts26 Nov 2014
Shailesh Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0125
High Courts26 Nov 2014
Mathura Lal Nagda Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0118
High Courts26 Nov 2014
Teena Verma Vs Sarvepalli Radhakrishanan
Rajasthan High Court · (2014) 11 RAJ CK 0115
High Courts26 Nov 2014
Marudhar Kanwar Vs The Board of Revenue
Rajasthan High Court · (2015) 2 WLN 116
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Rajasthan Land Revenue Act, 1956 — Section 75, 78
High Courts26 Nov 2014
Atar Singh Gurjar Vs State of Rajasthan
Rajasthan High Court · (2015) LabIC 1411
Constitution of India, 1950 — Article 14, 15, 15(1), 16, 16(1)National Council for Teacher Education Act, 1993 — Section 12A, 12ARight of Children to Free and Compulsory Education Act, 2009 — Section 23(1)
High Courts26 Nov 2014Disposed off
Chanda Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 1248
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 304-B, 376(2)(f)
High Courts26 Nov 2014Dismissed
Ram Chandra and Others Vs Mahesh Dan Singh and Others
Rajasthan High Court · (2014) 11 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) - Section 144 — Rajasthan Tenancy Act, 1955 - Section 183, 183(iv), 208
High Courts26 Nov 2014
Shyam Singh Vs Bhanu Prakash Saxena and Others
Rajasthan High Court · AIR 2015 Raj 40 : (2015) 2 CDR 911 : (2016) 1 RLW 197
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Tenancy Act, 1955 — Section 207Specific Relief Act, 1963 — Section 6
High Courts26 Nov 2014
State of Rajasthan and Others Vs Jai Kishan Bhatiya
Rajasthan High Court · (2015) 2 CDR 578
High Courts26 Nov 2014Dismissed
Hitesh Kumar Sharma Vs Vinod Kumar Sharma and Others
Rajasthan High Court · (2015) 3 WLN 35
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Succession Act, 1925 - Section 372