High Courts26 Nov 2014Dismissed
Poonam Chand Bhandari Vs The High Court of Judicature for Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1150
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 802 of 2,241
High Courts25 Nov 2014
Union of India Vs Jiwan Singh and Sons
Rajasthan High Court · (2014) 11 RAJ CK 0136
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 37
High Courts25 Nov 2014
Rajasthan High Court Bench Vs Seema Sharma
Rajasthan High Court · (2014) 11 RAJ CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 327Penal Code, 1860 (IPC) — Section 120B, 218, 376, 376A, 376B
High Courts25 Nov 2014
Sandeep Vs State of Rajasthan
Rajasthan High Court · (2016) 1 RLW 182
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 147, 302, 452
High Courts25 Nov 2014
Ramkaran Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0116
Penal Code, 1860 (IPC) — Section 304Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii), 3(2)(V)
High Courts25 Nov 2014
Badam Bai Vs State of Rajasthan State of Rajasthan Vs Shiv Lal
Rajasthan High Court · (2014) 11 RAJ CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 341, 351, 354, 376
High Courts25 Nov 2014
Deen Mohammad Vs The State of Rajasthan
Rajasthan High Court · (2015) 1 RLW 521
Penal Code, 1860 (IPC) — Section 302, 304B, 498A, 498AProbation of Offenders Act, 1958 — Section 4
High Courts25 Nov 2014
Mining Engineer (Recovery) Vs Shivshakti Marble Pvt. Ltd.
Rajasthan High Court · (2015) 2 WLN 31
High Courts25 Nov 2014Dismissed
Shanker Lal and Others Vs Dharmendra Khatri
Rajasthan High Court · (2015) 2 RLW 1442
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17 — Constitution of India, 1950 - Article 226, 227
High Courts25 Nov 2014
Girraj Sharan Vs Laxmi Chand
Rajasthan High Court · (2015) 1 WLN 311
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts25 Nov 2014Dismissed
Abdul Hafij Vs Kamla and Others
Rajasthan High Court · (2015) 1 WLN 163
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 120
High Courts25 Nov 2014Allowed
Rameshwar Vs Sita Ram
Rajasthan High Court · (2015) 2 WLN 52
Constitution of India, 1950 - Article 227
High Courts24 Nov 2014
Amritlal Vs Kumhar Panch Maili Nyat
Rajasthan High Court · (2015) 1 WLN 33
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 226, 227
High Courts24 Nov 2014
Om Prakash Jajoo Vs Union of India
Rajasthan High Court · (2014) 11 RAJ CK 0146
Constitution of India, 1950 — Article 226
High Courts24 Nov 2014
Pramod Kumar Vs State of Rajasthan
Rajasthan High Court · (2015) 1 CDR 175
Constitution of India, 1950 — Article 226
High Courts24 Nov 2014
Jaidewa Ram Vs State
Rajasthan High Court · (2014) 11 RAJ CK 0140
Constitution of India, 1950 — Article 14
High Courts24 Nov 2014
Abhibhawak Sangarsh Samiti Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0133
Constitution of India, 1950 — Article 21A
High Courts24 Nov 2014
Commissioner of Central Excise Jaipur-I Vs Chotelal Virendra Kumar
Rajasthan High Court · (2015) 39 STR 721
Central Excises and Salt Act, 1944 — Section 35C, 35C(2A), 35GFinance Act, 1994 — Section 83Finance Act, 2013 — Section 35C(2A)
High Courts24 Nov 2014
Rajasthan Agriculture University Retired Teachers Society Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 835
Constitution of India, 1950 - Article 14, 16
High Courts24 Nov 2014
Shrichand Meena Vs Ramesh Chand and Others
Rajasthan High Court · (2015) 2 CDR 582
Motor Vehicles Act, 1988 — Section 140(4), 166