High Courts16 Dec 2014

Nidhi Grover Vs Hari Ram

Rajasthan High Court · (2015) 2 CDR 672 : (2015) 4 RLW 3289

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts15 Dec 2014

Om Vidhani Vs State of Rajasthan

Rajasthan High Court · (2014) 12 RAJ CK 0217

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts15 Dec 2014

Birma Vs State of Rajasthan

Rajasthan High Court · (2015) 1 RLW 485

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 482Rajasthan Forest Act, 1953 — Section 41, 42
High Courts12 Dec 2014

Kanta Vs Prem Chand

Rajasthan High Court · (2015) 2 WLN 43

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 101, Order 21 Rule 21, Order 21 Rule 32, Order 21 Rule 97Limitation Act, 1963 — Section 5
High Courts12 Dec 2014Dismissed

State of Rajasthan Vs Union of India and Others

Rajasthan High Court · (2015) 3 RLW 1830

Companies Act, 1956 - Section 19(19), 442, 446, 483, 529-A — Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 18, 19(22), 2(g), 25, 25, 25