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Rajasthan High Court judgments

44,813 judgments · page 789 of 2,241

High Courts05 Jan 2015Dismissed

Nitesh Tambi Vs State of Rajasthan

Rajasthan High Court · (2015) 01 RAJ CK 0101

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 439Penal Code, 1860 (IPC) - Section 363, 366, 366A, 375, 376Prohibition of Child Marriage Act, 2006 - Section 12, 9
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High Courts05 Jan 2015Dismissed

Mahendra Singh Vs Murti Devi

Rajasthan High Court · (2015) 1 CDR 169

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d)Constitution of India, 1950 - Article 227Rajasthan Tenancy Act, 1955 - Section 188, 207, 230, 88, 89
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High Courts05 Jan 2015Dismissed

Panmal Vs Jamna Das

Rajasthan High Court · (2015) 2 CDR 552 : (2015) 1 RCR(Rent) 370 : (2015) 2 RLW 1091 : (2015) 3 WLN 124 : (2015) 1 WLN 321

Civil Procedure Code, 1908 (CPC) - Section 100
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High Courts05 Jan 2015Dismissed

Karnail Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 3 RLW 1979

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Rajasthan Tenancy Act, 1955 - Section 53, 88Transfer of Property Act, 1882 - Section 53A, 54
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High Courts05 Jan 2015Dismissed

Navin Bhansali Vs Aslam Mehar

Rajasthan High Court · (2015) 01 RAJ CK 0094

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151Rajasthan Tenancy Act, 1955 - Section 183, 53, 88, 89
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High Courts05 Jan 2015Partly Allowed

Harish Chandra Vs Vidhya Rani

Rajasthan High Court · (2015) 2 WLN 289

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151, 96Evidence Act, 1872 - Section 45, 47, 67, 68Succession Act, 1925 - Section 59, 63
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High Courts19 Dec 2014

Ambuja Cements Ltd. Vs The State of Rajasthan

Rajasthan High Court · (2014) 12 RAJ CK 0206

Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 20, 20(1), 20(3), 20(4), 3Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19
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High Courts19 Dec 2014

Jagdish Singh Vs Amba Lal

Rajasthan High Court · (2015) 3 RLW 2711

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 43 Rule 1(r), 104
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High Courts19 Dec 2014

Mushe Khan Vs State of Rajasthan

Rajasthan High Court · AIR 2015 Raj 35 : (2015) 1 CDR 451 : (2015) 2 RLW 1705

Constitution of India, 1950 — Article 226, 243C, 243E, 243K, 243ODelimitation Act, 2002 — Section 10(2)Delimitation Commission Act, 1962 — Section 10(1), 10(4), 2(kk), 8, 9
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High Courts19 Dec 2014

Uda Vs The State of Rajasthan

Rajasthan High Court · (2015) CriLJ 1173

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 323, 34, 450
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