High Courts18 Dec 2014
Habeeb Khan Gauran Vs State of Rajasthan
Rajasthan High Court · (2015) 1 RLW 509
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173(8), 41A, 438
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 790 of 2,241
High Courts18 Dec 2014Dismissed
Vera J. Merwanji and Others Vs A.K. Sharma and Others
Rajasthan High Court · (2014) 12 RAJ CK 0110
Constitution of India, 1950 - Article 226(3)
High Courts18 Dec 2014Allowed
Pappu Ram Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 1207
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482 — Rajasthan Forest Act, 1953 - Section 41, 42
High Courts18 Dec 2014Allowed
Shilpa Vs Kuldeep Singh Gehlot
Rajasthan High Court · (2015) 2 DMC 648 : (2015) 3 RLW 1850
Hindu Marriage Act, 1955 - Section 13, 13(1)(ib), 15, 9
High Courts18 Dec 2014
J.P. Palace Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 423
Rajasthan Land Revenue Act, 1956 — Section 90B
High Courts18 Dec 2014
Vinod Kumar Saini and Others Vs Ram Gopal Modi
Rajasthan High Court · (2015) 1 WLN 271
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 106, 107, 116, 117, 156(3)Penal Code, 1860 (IPC) — Section 341, 379, 381, 383
High Courts18 Dec 2014Dismissed
Manmohan Chhangani Vs Tarachand
Rajasthan High Court · (2015) 1 WLN 146
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 5
High Courts17 Dec 2014Allowed
Nilima Joshi and Others Vs Praveen Kumar and Others
Rajasthan High Court · (2015) 2 WLN 375
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 1A, Order 8 Rule 1A(3) — Constitution of India, 1950 - Article 226, 227
High Courts17 Dec 2014Allowed
Rajesh Kumar Nagar and Others Vs State of Raj. and Others
Rajasthan High Court · (2014) 12 RAJ CK 0106
Constitution of India, 1950 - Article 14, 16, 309
High Courts17 Dec 2014
Ghansi Lal Vs Mahaveer
Rajasthan High Court · (2015) 2 CDR 638 : (2015) 4 RLW 3315 : (2015) 1 WLN 264
Constitution of India, 1950 — Article 227
High Courts17 Dec 2014
Chetan Swaroop Vs Narsingh Das and Others
Rajasthan High Court · (2015) 1 WLN 288
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts17 Dec 2014
Dheeraj Chawla Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 Crimes 688 : (2015) 1 WLN 224
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21
High Courts17 Dec 2014
Ashok Kumar Mehta Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 144 FLR 735
High Courts17 Dec 2014Dismissed
Leela Kumari and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 134
High Courts17 Dec 2014Dismissed
Aam Janta Somesar Vs Vijay Raj M. Parmar and Others
Rajasthan High Court · (2015) 1 WLN 170
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 1, Order 6 Rule 14, Order 6 Rule 15
High Courts16 Dec 2014
Mohsin Iqbal Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0219
High Courts16 Dec 2014
Devi Lal Vs Sushila Devi
Rajasthan High Court · (2014) 12 RAJ CK 0218
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts16 Dec 2014
Naresh Kumar Vs Rajasthan State Industrial Development and Investment Corporation Ltd.
Rajasthan High Court · (2015) 2 CDR 787 : (2015) 2 RLW 1652 : (2015) 2 SCT 293
Constitution of India, 1950 — Article 14
High Courts16 Dec 2014Allowed
Anupama Gupta and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 311