High Courts06 Jan 2015Dismissed
Manju Vs Ashok Kumar
Rajasthan High Court · (2015) 3 CDR 1348 : (2015) 3 RLW 2489 : (2015) 4 WLN 474
Hindu Marriage Act, 1955 - Section 13(1)(ia)(ib), 24
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 787 of 2,241
High Courts06 Jan 2015Allowed
Rewant Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 177
Criminal Procedure Code, 1973 (CrPC) - Section 161, 299, 374(2)Evidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts06 Jan 2015Dismissed
Bhuri Bai Vs Mani Lal Raut and Others
Rajasthan High Court · (2015) 3 RLW 2028
Motor Vehicles Act, 1988 - Section 166, 173Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts06 Jan 2015Disposed off
Durgesh Sharma Vs Family Court No. 1 and Others
Rajasthan High Court · (2015) 2 CDR 1015
Family Courts Act, 1984 - Section 7Hindu Marriage Act, 1955 - Section 13, 21B(2), 21-B(2)
High Courts06 Jan 2015Dismissed
Gopesh Tiwari Vs Union of India and Others
Rajasthan High Court · (2015) 2 CDR 923
Indian Medical Council Act, 1956 - Section 13(3)
High Courts06 Jan 2015Disposed off
Rajendra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 773
High Courts06 Jan 2015
R.S.R.T.C. and Others Vs Lokendra and Others
Rajasthan High Court · (2015) 2 CDR 771
High Courts06 Jan 2015Allowed
Chhuttan Lal and Others Vs Kamli Devi and Others
Rajasthan High Court · (2015) 2 RLW 1714
High Courts06 Jan 2015Dismissed
Balu Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 468
Constitution of India, 1950 - Article 226Rajasthan Panchayati Raj Act, 1994 - Section 38
High Courts06 Jan 2015Dismissed
Chandra Kanta Vs Secretary, UIT
Rajasthan High Court · (2015) 1 WLN 452
High Courts06 Jan 2015Disposed off
Vijay Pathak Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 446
Constitution of India, 1950 - Article 21
High Courts06 Jan 2015
Ajay Singh Vs Chanchal
Rajasthan High Court · (2015) 1 WLN 445
Hindu Marriage Act, 1955 - Section 21(B)(2), 24
High Courts06 Jan 2015Disposed off
Shiv Charan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 444
Rajasthan Land Revenue Act, 1956 - Section 91
High Courts06 Jan 2015
Naeem Mohammad and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 359
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 201, 302, 365
High Courts06 Jan 2015Dismissed
Radha Mohan Vs Girdhari Singh
Rajasthan High Court · (2015) 2 CDR 797 : (2015) 1 WLN 340
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Jan 2015Dismissed
Ram Chandra Vs Mandir Shree Vishwanath Mahadev
Rajasthan High Court · (2015) 2 RCR(Rent) 8 : (2015) 1 WLN 353
Civil Procedure Code, 1908 (CPC) - Section 100Rajasthan Public Trusts Act, 1959 - Section 53, 60, 61(2)(g)Transfer of Property Act, 1882 - Section 106, 13
High Courts06 Jan 2015Allowed
ITI Limited Vs Sultana Ram
Rajasthan High Court · (2015) 144 FLR 980 : (2015) 2 LLJ 25 : (2015) 2 LLN 263
Constitution of India, 1950 - Article 12, 14, 226, 227Industrial Disputes Act, 1947 - Section 25F, 25FFF(2), 25N
High Courts06 Jan 2015Dismissed
Sumer Singh Rajpurohit Vs Union of India
Rajasthan High Court · (2015) 01 RAJ CK 0103
High Courts06 Jan 2015
Rajendra Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307