High Courts25 Feb 2015Dismissed
Ganpat Lal Prajapat and Others Vs I.T.I. Ltd. and Others
Rajasthan High Court · (2015) LabIC 4323
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 761 of 2,241
High Courts25 Feb 2015Dismissed
Union Commercial Bank and Others Vs Ghasilal Meena and Others
Rajasthan High Court · (2015) 02 RAJ CK 0151
High Courts25 Feb 2015Disposed off
Jaisa Ram and Others Vs Jodhpur Vidhyut Vitran Nigam Limited and Others
Rajasthan High Court · (2015) 02 RAJ CK 0148
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 43, 44, 45, 46, 47
High Courts25 Feb 2015Dismissed
Santosh Bharti Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 319, 482Penal Code, 1860 (IPC) - Section 120-B, 420
High Courts25 Feb 2015Allowed
Vijay Kumar Soni Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 1
Constitution of India, 1950 - Article 14, 16, 226
High Courts25 Feb 2015Disposed off
Deepak and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0145
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 147, 149, 323, 498-A
High Courts25 Feb 2015Dismissed
Pawan Kumar Parnami Vs Narayan Das
Rajasthan High Court · (2015) 02 RAJ CK 0142
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 12, Order 11 Rule 12, Order 11 Rule 14, Order 41 Rule 27Constitution of India, 1950 - Article 226, 227
High Courts25 Feb 2015Allowed
Ram Ratan Yadav Vs R.P.S.C. and Others
Rajasthan High Court · (2015) 02 RAJ CK 0138
Right to Information Act, 2005 - Section 8
High Courts25 Feb 2015
Ramdayal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0137
Penal Code, 1860 (IPC) - Section 148, 149, 302, 323, 324
High Courts25 Feb 2015
Harlal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437-AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts25 Feb 2015Allowed
Zuharuddin Khan Vs Jodhpur Vidhyut Vitaran Nigam Limited and Others
Rajasthan High Court · (2015) 02 RAJ CK 0059
Penal Code, 1860 (IPC) - Section 143, 308, 323, 325, 34
High Courts25 Feb 2015Dismissed
Nathu Singh and Others Vs Ram Singh and Others
Rajasthan High Court · (2015) 02 RAJ CK 0049
High Courts25 Feb 2015Dismissed
Ratan Kant Vs Sawai Madhopur Zila Sahkari Upbhokta Thok Bhandar Ltd. and Others
Rajasthan High Court · (2015) 02 RAJ CK 0037
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Specific Relief Act, 1963 - Section 14, 14(1)(c), 41(h)
High Courts25 Feb 2015Dismissed
Chhotu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1657
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 226Jaipur Development Authority Act, 1982 - Section 54, 72, 83, 83(8)
High Courts24 Feb 2015Allowed
State of Rajasthan and Others Vs SPML Infra Ltd. and Others
Rajasthan High Court · (2015) 5 ARBLR 166
Arbitration and Conciliation Act, 1996 - Section 11, 17, 9Constitution of India, 1950 - Article 226
High Courts24 Feb 2015
Gopal Kanwar and Others Vs Shravan and Others
Rajasthan High Court · (2015) 2 RLW 1514
Motor Vehicles Act, 1988 - Section 128, 166, 173
High Courts24 Feb 2015Allowed
Swatantra Kumar Jain Vs Motya Bai and Others
Rajasthan High Court · (2015) 3 WLN 131
Civil Procedure Code, 1908 (CPC) - Section 96Specific Relief Act, 1963 - Section 6
High Courts24 Feb 2015
Vijay Solvex Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2015) 377 ITR 93
Income Tax Act, 1961 - Section 142(2A), 143(2), 144, 145, 260A
High Courts24 Feb 2015
Commissioner of Income Tax Vs Jaipur Stock Exchange Ltd.
Rajasthan High Court · (2015) 377 ITR 469
Companies Act, 1956 - Section 58AIncome Tax Act, 1961 - Section 11, 11(1)(a), 11(2), 12, 12A
High Courts24 Feb 2015Dismissed
Divisional Forest Officer Vs Gopal and Others
Rajasthan High Court · (2015) 02 RAJ CK 0225
Constitution of India, 1950 - Article 226, 227, 38, 39(a), 43Industrial Disputes Act, 1947 - Section 25-F, 25-G