High Courts23 Feb 2015Dismissed
Sancheti Store and Others Vs Gopi Kishan
Rajasthan High Court · (2015) 02 RAJ CK 0120
Constitution of India, 1950 - Article 226, 227Transfer of Property Act, 1882 - Section 106, 106(1), 111(g), 111(h), 114
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 763 of 2,241
High Courts23 Feb 2015
Anoopgarh Kraya Vikraya Sahakari Samiti Limited Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2015) 279 CTR 325 : (2015) 374 ITR 558
Income Tax Act, 1961 - Section 147, 148, 271(1)(c), 274
High Courts23 Feb 2015Dismissed
Rajendra Cloth Store and Others Vs Gopi Kishan
Rajasthan High Court · (2015) 02 RAJ CK 0118
Constitution of India, 1950 - Article 226, 227Transfer of Property Act, 1882 - Section 106, 106(1), 111(g), 111(h), 114
High Courts23 Feb 2015
Yadram Singh Gurjar Vs Rajasthan University of Health Sciences
Rajasthan High Court · (2015) 02 RAJ CK 0066
Constitution of India, 1950 - Article 226
High Courts20 Feb 2015Disposed Off
Saket Colony Samiti and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1925 : (2015) 4 RLW 2820
High Courts20 Feb 2015
Oriental Insurance Co. Vs Batto and Others
Rajasthan High Court · (2015) 3 CDR 1178
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22
High Courts20 Feb 2015
S. Kasliwal and Co. Vs The Assistant Commissioner of Income Tax
Rajasthan High Court · (2015) 3 RLW 2522
Customs Act, 1962 - Section 2(13)Income Tax Act, 1961 - Section 80HHC
High Courts20 Feb 2015Dismissed
Jormal and Others Vs Kishan Lal and Others
Rajasthan High Court · (2015) 4 CDR 1759 : (2015) 3 RLW 2520
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Constitution of India, 1950 - Article 227
High Courts20 Feb 2015Dismissed
Hemant Soni Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0204
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts20 Feb 2015Allowed
Sharvan Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0192
Criminal Procedure Code, 1973 (CrPC) - Section 161, 437APenal Code, 1860 (IPC) - Section 118, 119, 201, 302, 34
High Courts20 Feb 2015Dismissed
Roshan Lal Vs Manoj Kumar and Others
Rajasthan High Court · AIR 2015 Raj 71 : (2015) 4 CDR 1728 : (2015) 4 RLW 2781 : (2016) 1 WLN 68
Transfer of Property Act, 1882 - Section 11, 40
High Courts20 Feb 2015Dismissed
Shrikant Purohit Vs Vinita Srivastava and Others
Rajasthan High Court · (2015) 2 WLN 507
Rajasthan Tenancy Act, 1955 - Section 233
High Courts20 Feb 2015
Ali Khan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0134
Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
High Courts20 Feb 2015Dismissed
Sagar Mal Vs Board of Revenue and Others
Rajasthan High Court · (2015) 02 RAJ CK 0125
Rajasthan Land Revenue Act, 1956 - Section 102A, 75, 76, 84, 91Rajasthan Tenancy Act, 1955 - Section 2(44)
High Courts20 Feb 2015
United India Insurance Company Ltd. Vs Ummed Khan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0069
Employees Compensation Act, 1923 - Section 4(1)(c)(ii)
High Courts19 Feb 2015
Sanjay Stone Cutting & Polishing Industries Vs Commercial Taxes Department, Anti-Evasion
Rajasthan High Court · (2015) 86 VST 158
High Courts19 Feb 2015Allowed
Union of India Vs Deepak Jatia and Others
Rajasthan High Court · (2015) 3 RLW 2346
Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Factories Act, 1948 - Section 60, 71, 71(1)Mines Act, 1952 - Section 17, 18, 18(5), 22, 22A
High Courts19 Feb 2015Dismissed
Hari Ram Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 2970
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 4, 6Evidence Act, 1872 - Section 101, 105, 106
High Courts19 Feb 2015Dismissed
Devan Das Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 1996 : (2015) 4 RLW 3054
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 302, 304-B, 323, 324, 363Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts19 Feb 2015Allowed
Kheta Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0208
Constitution of India, 1950 - Article 14