High Courts18 Feb 2015Dismissed
Shankar Lal Singhvi Vs Khairoon and Others
Rajasthan High Court · (2015) 2 WLN 454
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 765 of 2,241
High Courts18 Feb 2015Allowed
Laxmi Petroleum Vs Indian Oil Corporation Ltd. and Others
Rajasthan High Court · (2015) 02 RAJ CK 0109
Arbitration and Conciliation Act, 1996 - Section 8Constitution of India, 1950 - Article 226
High Courts18 Feb 2015Dismissed
Meera Ben Vs Amritlal and Others
Rajasthan High Court · (2015) 3 WLN 187
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226, 227
High Courts18 Feb 2015Dismissed
Jindal Saw Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1566
Constitution of India, 1950 - Article 14, 19(1)(g)
High Courts18 Feb 2015Dismissed
Goyal Savitri Industries and Others Vs The Jaipur Development Authority
Rajasthan High Court · (2015) 02 RAJ CK 0063
Constitution of India, 1950 - Article 226
High Courts18 Feb 2015
Principal Secretary, U.D.H. and Others Vs Pushplata Sharma and Others
Rajasthan High Court · (2015) 02 RAJ CK 0062
High Courts18 Feb 2015
Rajendra Vadya Vs Appellate Rent Tribunal and Others
Rajasthan High Court · (2015) 1 RCR(Rent) 515 : (2015) 2 RLW 1811 : (2015) 2 RLW 1447 : (2015) 3 WLN 7
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 41 Rule 27, Order 6 Rule 17Constitution of India, 1950 - Article 141, 226, 227
High Courts18 Feb 2015Dismissed
Punjab Rehabilitation Cooperative Housing Society Ltd. Vs Raj. State Cooperative Tribunal and Others
Rajasthan High Court · (2015) 02 RAJ CK 0047
Administration of Evacuee Property Act, 1950 - Section 58(3)Constitution of India, 1950 - Article 226, 227General Clauses Act, 1897 - Section 6
High Courts18 Feb 2015
Virdhi Chand Bohra Vs K.P. Sharma and Others
Rajasthan High Court · (2015) 4 RLW 3300
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts16 Feb 2015Disposed Off
Kailash and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 382
Constitution of India, 1950 - Article 20(1)Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 363, 366, 375, 376, 376(D)
High Courts16 Feb 2015Dismissed
Shakuntala Vs Kanwari Lal
Rajasthan High Court · (2015) 3 WLN 301
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 2Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 45
High Courts16 Feb 2015Dismissed
Shambhoo Prasad and Others Vs Pushpa Devi and Others
Rajasthan High Court · (2015) 2 WLN 216
High Courts16 Feb 2015Dismissed
Lalit Bhardwaj Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3388
High Courts16 Feb 2015Dismissed
State of Rajasthan Vs Aslam and Others
Rajasthan High Court · (2015) 3 Crimes 383
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(iii)Penal Code, 1860 (IPC) - Section 307, 323, 324, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10), 3(2)(5)
High Courts16 Feb 2015Allowed
Kishore Vs Labour Court, Jodhpur and Others
Rajasthan High Court · (2015) 145 FLR 926 : (2015) 2 LLJ 108
Industrial Disputes Act, 1947 - Section 25G, 25H
High Courts16 Feb 2015Dismissed
J.K. and Company Vs Oswal Singh Sabha
Rajasthan High Court · (2015) 02 RAJ CK 0207
Civil Procedure Code, 1908 (CPC) - Section 114, 151
High Courts16 Feb 2015Dismissed
Modu Ram Vs Board of Revenue and Others
Rajasthan High Court · (2015) 3 WLN 284
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 79(b), 80Hindu Succession Act, 1956 - Section 8Rajasthan Tenancy Act, 1955 - Section 183, 188, 207, 242, 83
High Courts16 Feb 2015Allowed
Kishore Kumar Vs Chanda and Others
Rajasthan High Court · (2015) 3 WLN 273
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14, Order 7 Rule 14(3)Evidence Act, 1872 - Section 63, 63(1), 63(3), 65, 65(a)
High Courts16 Feb 2015Dismissed
State of Rajasthan Vs Kailash Kumar and Others
Rajasthan High Court · (2015) 02 RAJ CK 0044
Constitution of India, 1950 - Article 226(3)Rajasthan Land Revenue Act, 1956 - Section 75, 90B, 90-B, 90-B(7)Rajasthan Tenancy Act, 1955 - Section 188, 84, 88
High Courts16 Feb 2015Dismissed
Ganesh and Others Vs Animal Aid Charitable Trust
Rajasthan High Court · (2015) 3 WLN 267
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, Order 43 Rule 1(r), Order 43 Rule 43Constitution of India, 1950 - Article 226, 227Rajasthan Land Revenue Act, 1956 - Section 91