High Courts16 Feb 2015
Sky Media (P) Ltd. Vs Asstt. Commissioner, Commercial Taxes
Rajasthan High Court · (2015) 4 RLW 3413
Rajasthan Entertainments and Advertisements Tax Act, 1957 - Section 3, 3(8), 4, 4A, 6ATelegraph Act, 1885 - Section 4
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 766 of 2,241
High Courts16 Feb 2015Disposed off
Gawari Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 320, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts16 Feb 2015
Kalyan and Others Vs Jagdish Narain and Others
Rajasthan High Court · (2015) 3 WLN 22
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7, 35ASpecific Relief Act, 1963 - Section 19(b), 21(5)Transfer of Property Act, 1882 - Section 52
High Courts13 Feb 2015Dismissed
Chhotulal Jat Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1323
High Courts13 Feb 2015Allowed
Rajasthan Small Scale Industries Corpn. Ltd. Vs Agrawal Enterprises
Rajasthan High Court · (2015) 3 BC 488 : (2015) 3 CCR 239
Contract Act, 1872 - Section 126, 128Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 130, 138
High Courts13 Feb 2015Allowed
Krishan Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 194
Juvenile Justice Act, 1986 - Section 12, 52
High Courts13 Feb 2015Dismissed
Ramesh Chandra Vs Milap Chand and Others
Rajasthan High Court · (2015) 3 CDR 1072
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 100, 103, 92Rajasthan Public Trusts Act, 1959 - Section 16, 16, 17, 17, 18, 18
High Courts13 Feb 2015Dismissed
Chetak Enterprises Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 420
Criminal Procedure Code, 1973 (CrPC) - Section 482National Highways Act, 1956 - Section 7, 8A, 8BPenal Code, 1860 (IPC) - Section 283, 336, 420, 482
High Courts13 Feb 2015Dismissed
Sunil Kumar Vs Aadeshwar Finance
Rajasthan High Court · (2015) 2 WLN 398
Criminal Procedure Code, 1973 (CrPC) - Section 482, 91Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts13 Feb 2015Allowed
Arvind Kumar Jain Vs State of Raj.
Rajasthan High Court · (2015) CriLJ 2908 : (2015) 2 RLW 1498
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 173(8), 195, 197Evidence Act, 1872 - Section 65-A
High Courts13 Feb 2015Allowed
Jetho Balani Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0117
Payment of Gratuity Act, 1972 - Section 7, 7(3), 7(3-A)
High Courts13 Feb 2015Allowed
Rupnarayan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 53
Constitution of India, 1950 - Article 21, 22, 22(3)(b), 226Criminal Procedure Code, 1973 (CrPC) - Section 107, 110, 116Information Technology Act, 2000 - Section 67
High Courts13 Feb 2015
Shree Balaji Trading Company Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0112
Rajasthan Value Added Tax Act, 2003 - Section 18, 18(1), 18(3)(v), 21, 23
High Courts13 Feb 2015Allowed
Amar Nath Purohit Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0111
Consumer Protection Act, 1986 - Section 10
High Courts13 Feb 2015Allowed
Satya Narayan Dadhich Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0110
High Courts13 Feb 2015Disposed off
Society for Former Judge Association Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0089
High Courts13 Feb 2015Dismissed
Bina Srivastava Vs The Rajasthan Agriculture University
Rajasthan High Court · (2015) 02 RAJ CK 0084
Constitution of India, 1950 - Article 226
High Courts13 Feb 2015Dismissed
Birla Cement Works and Others Vs Rajasthan Electricity Regulatory Commission and Others
Rajasthan High Court · AIR 2015 Raj 63 : (2015) 4 CDR 2156 : (2015) 4 RLW 2896
Electricity Act, 2003 - Section 111, 14, 142, 15, 177(2)
High Courts13 Feb 2015Dismissed
Bajri Lease Loi Holders Welfare Society Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 49 : (2016) 1 CDR 61 : (2015) 3 RLW 2449 : (2015) 4 WLN 482
Constitution of India, 1950 - Article 14, 19(1)(g), 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, 2Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014 - Section 2, 2(b), 2(d), 4, 4(1)
High Courts13 Feb 2015
Indian Hume Pipe Co. Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0029
Constitution of India, 1950 - Article 226, 227, 366, 366(29A)(b)