High Courts11 Feb 2015
Chandra Prakash Paliwal and Others Vs The Registrar, Co-Operative Societies and Others
Rajasthan High Court · (2015) 4 CDR 1698 : (2015) 4 RLW 2777
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 768 of 2,241
High Courts11 Feb 2015Dismissed
Ram Niwas Vs Manish Jhalani
Rajasthan High Court · (2015) 2 WLN 214 : (2015) 2 WLN 191
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts11 Feb 2015Dismissed
Nitin Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1287 : (2015) 3 RLW 2376
High Courts11 Feb 2015Allowed
Ayub Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0243
Criminal Procedure Code, 1973 (CrPC) - Section 161, 174, 313, 437-AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302
High Courts11 Feb 2015Disposed off
Ratan Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0242
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437-APenal Code, 1860 (IPC) - Section 302, 304, 34, 342
High Courts11 Feb 2015Dismissed
Jasvinder Singh Sandhu Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0241
Criminal Procedure Code, 1973 (CrPC) - Section 157, 162, 294, 313, 342Evidence Act, 1872 - Section 114, 27Penal Code, 1860 (IPC) - Section 302
High Courts11 Feb 2015Allowed
Chand Mal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 100, 100(4), 103(1), 103(2), 156Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 187, 302, 394, 411
High Courts11 Feb 2015Dismissed
State of Rajasthan Vs V Construction
Rajasthan High Court · (2015) 02 RAJ CK 0215
Arbitration Act, 1940 - Section 28(3), 30, 33Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(b), 37Contract Act, 1872 - Section 74
High Courts11 Feb 2015Allowed
Mahipal Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 316
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 320, 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)
High Courts11 Feb 2015Allowed
Ravji Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 390
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 339, 397, 449
High Courts11 Feb 2015Allowed
Dev Raj Mehta Vs Municipal Corporation
Rajasthan High Court · (2015) 02 RAJ CK 0096
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts11 Feb 2015Dismissed
Laxita 'G' Sharma Vs Rajasthan Rajya Vidyut Prasaran Nigam Limited and Others
Rajasthan High Court · (2015) 02 RAJ CK 0013
Constitution of India, 1950 - Article 14, 16, 226
High Courts11 Feb 2015Allowed
Chunni Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0012
High Courts11 Feb 2015Allowed
Bhagwati Lal Vs State of Raj and Others
Rajasthan High Court · (2015) 02 RAJ CK 0011
High Courts11 Feb 2015Allowed
Rajesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0010
Penal Code, 1860 (IPC) - Section 323, 324, 34, 342, 504
High Courts11 Feb 2015
Rajasthan Cricket Association and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1438
Arbitration and Conciliation Act, 1996 - Section 5Constitution of India, 1950 - Article 226, 368Criminal Procedure Code, 1973 (CrPC) - Section 154(3), 156(3), 200, 36, 482
High Courts11 Feb 2015Allowed
State of Rajasthan Vs Ram Babu Gupta and Others
Rajasthan High Court · (2015) 02 RAJ CK 0001
High Courts10 Feb 2015Allowed
Ganesh Ram Manla and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RLW 2814
Constitution of India, 1950 - Article 136Contempt of Courts Act, 1971 - Section 11, 12, 18, 19, 19(1)
High Courts10 Feb 2015Disposed off
Anshuman Chowdhary Vs Mamta
Rajasthan High Court · (2015) 2 WLN 167
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(i-a), 13-B
High Courts10 Feb 2015Dismissed
Dwarki Devi Vs Radhey Shyam and Others
Rajasthan High Court · (2015) 2 RCR(Rent) 545 : (2015) 2 WLN 483