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Rajasthan High Court judgments

44,813 judgments · page 770 of 2,241

High Courts09 Feb 2015Allowed

Rajlaxmi and Others Vs Dharmendra

Rajasthan High Court · (2015) 3 DMC 573 : (2015) 3 JCC 2078 : (2015) 3 RCR(Criminal) 561 : (2015) 3 WLN 87

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(3), 482Protection of Women From Domestic Violence Act, 2005 - Section 12
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High Courts09 Feb 2015Dismissed

University of Rajasthan Vs Vinita Nair

Rajasthan High Court · (2015) 3 RLW 2177

Constitution of India, 1950 - Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33, 38, 39, 40
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High Courts09 Feb 2015Dismissed

Tara Chand Vs State of Raj.

Rajasthan High Court · (2015) 02 RAJ CK 0097

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 409, 467, 471, 477APrevention of Corruption Act, 1988 - Section 5(1)(D), 5(2)
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High Courts09 Feb 2015Dismissed

Ram Chandra Vs State of Raj.

Rajasthan High Court · (2015) 02 RAJ CK 0053

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Penal Code, 1860 (IPC) - Section 302, 304
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High Courts06 Feb 2015Disposed off

Manohar Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0220

Criminal Procedure Code, 1973 (CrPC) - Section 357(A), 374Penal Code, 1860 (IPC) - Section 363, 366, 376, 376(2), 376(2)(f)
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High Courts06 Feb 2015Disposed off

Kamal Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0218

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 302, 304, 304(I), 304(II), 354
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