High Courts06 Feb 2015Disposed off
Vimla and Others Vs Madan Mohan and Others
Rajasthan High Court · (2016) 1 AnWR 9 : (2015) 4 CDR 1956
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 771 of 2,241
High Courts06 Feb 2015Dismissed
Man Khan and Others Vs Taj Bano and Others
Rajasthan High Court · (2015) 3 WLN 45
Civil Procedure Code, 1908 (CPC) - Section 151Rajasthan Land Revenue Act, 1956 - Section 27 (c), 27(c)Rajasthan Tenancy Act, 1955 - Section 221, 230, 251, 27(c)
High Courts06 Feb 2015
Mahendra Singh Vs Motilal and Others
Rajasthan High Court · (2015) 02 RAJ CK 0078
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Feb 2015Dismissed
Arif Mohd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0077
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 197
High Courts06 Feb 2015Allowed
RSMML and Others Vs Sanjay Kumar
Rajasthan High Court · (2015) 02 RAJ CK 0076
High Courts06 Feb 2015
Dariyav Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0052
Constitution of India, 1950 - Article 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 30
High Courts06 Feb 2015Disposed off
Kamlesh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 320, 482Penal Code, 1860 (IPC) - Section 406, 498A, 498-A
High Courts05 Feb 2015Allowed
Veena Sharma Vs Amit Prabhakar
Rajasthan High Court · (2015) 3 CDR 1381 : (2015) 2 DMC 713 : (2015) 3 WLN 428
Constitution of India, 1950 - Article 136Hindu Marriage Act, 1955 - Section 13, 13(1)(1-a), 13(1)(i-a), 13(1)(ib), 13(1)(lb)Penal Code, 1860 (IPC) - Section 498-A
High Courts05 Feb 2015Dismissed
Manoj Parashar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3429
High Courts05 Feb 2015Allowed
Rampal Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 145 FLR 412 : (2015) LLR 599
Arms Act, 1959 - Section 25, 29, 3, 7
High Courts05 Feb 2015Dismissed
Laddu Lal Vs Board of Revenue and Others
Rajasthan High Court · (2015) 3 WLN 57
Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 31Rajasthan Tenancy Act, 1955 - Section 223, 224(2)
High Courts05 Feb 2015Allowed
Mahesh Chand Doshi Vs The Food Corporation of India and Others
Rajasthan High Court · (2015) 02 RAJ CK 0246
High Courts05 Feb 2015Dismissed
State of Rajasthan Vs Master Construction, Engineers and Contractors
Rajasthan High Court · (2015) 02 RAJ CK 0216
Arbitration and Conciliation Act, 1996 - Section 31(1), 31(2), 32(1), 33, 34Civil Procedure Code, 1908 (CPC) - Order 33 Rule 2, Order 7 Rule 10Limitation Act, 1963 - Section 12, 14, 14(2), 2(h)
High Courts05 Feb 2015
Commissioner of Income Tax Vs Jagdish Narain Ratan Kumar
Rajasthan High Court · (2015) 373 ITR 394 : (2015) 234 TAXMAN 39
Income Tax Act, 1961 - Section 132, 132(4), 143(3), 145, 148
High Courts05 Feb 2015Dismissed
Rameshwar Lal Vs Subhash Chandra and Others
Rajasthan High Court · (2015) 2 WLN 480
Constitution of India, 1950 - Article 226, 227
High Courts05 Feb 2015Dismissed
Abdul Hameed and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 512
Constitution of India, 1950 - Article 226
High Courts05 Feb 2015Dismissed
Ravindra Ojha Vs Jaswant Singh Choudhary
Rajasthan High Court · (2015) 02 RAJ CK 0094
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14, 100
High Courts05 Feb 2015Dismissed
Chothmal Vs Banshidhar Purohit
Rajasthan High Court · (2015) 3 WLN 81
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Feb 2015Dismissed
Ganga Ram and Others Vs Board of Revenue and Others
Rajasthan High Court · (2015) 02 RAJ CK 0083
Constitution of India, 1950 - Article 226, 227Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 15(2)
High Courts05 Feb 2015Dismissed
Secretary, Management Committee, Shri Vivekanand Secondary School Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0082