High Courts10 Feb 2015Dismissed
Hindustan Petroleum Corporation Ltd. Vs Rajendra Kumar Sharma and Others
Rajasthan High Court · (2015) 02 RAJ CK 0181
Industrial Disputes Act, 1947 - Section 25F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 769 of 2,241
High Courts10 Feb 2015Allowed
Chetram Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0180
Criminal Procedure Code, 1973 (CrPC) - Section 100, 100(4), 103(1), 103(2), 156Evidence Act, 1872 - Section 25, 27, 47Penal Code, 1860 (IPC) - Section 120-B, 187, 201, 302
High Courts10 Feb 2015
Amit Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0179
Arms Act, 1959 - Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) - Section 173Evidence Act, 1872 - Section 6
High Courts10 Feb 2015
Rajendra and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0178
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 109, 304, 366, 376(2)(G), 456Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2) (v), 3(2)(v)
High Courts10 Feb 2015Dismissed
Sunil Kumar Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0177
Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(1)
High Courts10 Feb 2015Allowed
Hotel Man Singh Palace Vs Authority under the Shops and Commercial Establishment Act and Others
Rajasthan High Court · (2015) 02 RAJ CK 0176
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10Limitation Act, 1963 - Section 5
High Courts10 Feb 2015
Poonam Chand and Others Vs Mohammed Bhai and Others
Rajasthan High Court · (2015) 1 CDR 543
High Courts10 Feb 2015Dismissed
Vijay Kumar Bagari and Others Vs The University of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 182
High Courts10 Feb 2015Allowed
Hari Ram Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) CriLJ 2000 : (2015) 4 RLW 2950 : (2015) 2 WLN 251
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 498A, 498-A
High Courts10 Feb 2015Allowed
Poonam Chand Bhadu Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0054
Penal Code, 1860 (IPC) - Section 307Rajasthan Prevention of Anti-social Activities Act, 2006 - Section 10, 2(c), 3, 3(1), 3(3)
High Courts10 Feb 2015Dismissed
Keshri Dal and Oil Mill Vs Rajasthan State Industrial Development and Investment Corporation and Others
Rajasthan High Court · (2015) 3 CDR 1179
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33, 96
High Courts10 Feb 2015Allowed
Radha Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0008
Penal Code, 1860 (IPC) - Section 161, 467, 471Prevention of Corruption Act, 1988 - Section 5(1)(d), 5(2)
High Courts10 Feb 2015Allowed
Chiranjilal Vs Purshottam
Rajasthan High Court · (2015) 02 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Feb 2015Dismissed
State of Raj. Vs Daya Lal and Others
Rajasthan High Court · (2015) 02 RAJ CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 306, 498A
High Courts09 Feb 2015Dismissed
Mangi Lal and Others Vs Board of Revenue, Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 238
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151
High Courts09 Feb 2015Dismissed
Raseed and Others Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 4972 : (2015) 2 WLN 231
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 342, 363, 366, 366A, 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 5, 6
High Courts09 Feb 2015Allowed
Karna Ram Vs The State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 148
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12Penal Code, 1860 (IPC) - Section 376, 458
High Courts09 Feb 2015
Dhadda Exports Vs Income Tax Officer, Ward-1(1)
Rajasthan High Court · (2015) 377 ITR 347 : (2015) 232 TAXMAN 407
Income Tax Act, 1961 - Section 142(1), 143(2), 143(3), 147, 148
High Courts09 Feb 2015Allowed
Sunder Lal Vs The State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 78
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12
High Courts09 Feb 2015Allowed
Kistoor Singh Vs The State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 145
Criminal Procedure Code, 1973 (CrPC) - Section 313