COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 773 of 2,241

High Courts04 Feb 2015Dismissed

Heera Lal Pokharna Vs General Insurance Corporation of India and Others

Rajasthan High Court · (2015) LabIC 1493

Constitution of India, 1950 - Article 14, 226General Insurance Business (Nationalisation) Act, 1972 - Section 16

High Courts04 Feb 2015Allowed

Kailash Manju Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 WLN 63

Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Evidence Act, 1872 - Section 27

High Courts03 Feb 2015Allowed

New India Assurance Co. Ltd. Vs Union of India and Others

Rajasthan High Court · (2015) 2 RLW 1584

Civil Procedure Code, 1908 (CPC) - Section 96Motor Vehicles Act, 1988 - Section 165

High Courts03 Feb 2015Dismissed

State of Rajasthan and Others Vs Ashok Kumar Swami

Rajasthan High Court · (2015) 4 CDR 2059 : (2015) 4 RLW 2940 : (2015) 2 RLW 1096 : (2015) 3 SCT 375 : (2016) 1 WLN 94

Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 451

High Courts03 Feb 2015Allowed

Union of India and Others Vs Haridutt Mishra and Others

Rajasthan High Court · (2015) 2 RLW 1194

High Courts03 Feb 2015Dismissed

Madhu Vs B.O.R.

Rajasthan High Court · (2015) 2 RLW 1191 : (2016) 1 WLN 98

Hindu Adoptions and Maintenance Act, 1956 - Section 10, 10(iv), 16

High Courts03 Feb 2015Dismissed

Prakash Kasotiya Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0203

Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Evidence Act, 1872 - Section 27

High Courts03 Feb 2015Allowed

Karm Bhoomi Estates Vs Raj. State Industrial Development and Investment Corporation Ltd.

Rajasthan High Court · (2015) 02 RAJ CK 0196

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226

High Courts03 Feb 2015Allowed

Executive Director Vs Mira Devi and Others

Rajasthan High Court · (2015) 02 RAJ CK 0195

Workmens Compensation Act, 1923 - Section 12, 2(1)(n)

High Courts03 Feb 2015Partly Allowed

Tara Chand Manth Vs The State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0187

Constitution of India, 1950 - Article 14, 16, 226, 311, 311(2)

High Courts03 Feb 2015Dismissed

Babu Lal Vs Shubh Karan and Others

Rajasthan High Court · (2015) 2 CDR 1032 : (2015) 2 RLW 1605

High Courts03 Feb 2015Allowed

Rajani Sharma Vs State Bank of India and Others

Rajasthan High Court · (2015) 02 RAJ CK 0075

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4, 96Contract Act, 1872 - Section 128

High Courts03 Feb 2015Dismissed

Deepak Kumar and Others Vs Board of Secondary Education Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0031

Constitution of India, 1950 - Article 226(3)

High Courts03 Feb 2015Dismissed

Khem Giri and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 145, 146, 482

High Courts02 Feb 2015Dismissed

Surmal Vs State of Rajasthan

Rajasthan High Court · (2015) 4 WLN 308

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 53Penal Code, 1860 (IPC) - Section 342, 343, 363, 365, 366Protection of Children from Sexual Offences Act, 2012 - Section 3, 4

High Courts02 Feb 2015Dismissed

Meenakshi and Others Vs Habu Singh and Others

Rajasthan High Court · (2015) 3 CDR 1279

High Courts02 Feb 2015Dismissed

Raju Khan Vs State of Rajasthan

Rajasthan High Court · (2015) 2 WLN 169

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 53Penal Code, 1860 (IPC) - Section 376D

High Courts02 Feb 2015Allowed

Mangal Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0191

Criminal Procedure Code, 1973 (CrPC) - Section 161, 437-AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 363

High Courts02 Feb 2015Dismissed

Rajasthan Paryatan Vikas Nigam Ltd. and Others Vs Sidharth Dev and Others

Rajasthan High Court · (2015) 02 RAJ CK 0174

High Courts02 Feb 2015Allowed

Nishit Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0173

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 197, 309, 437(6), 468Penal Code, 1860 (IPC) - Section 101, 120B, 34, 409, 420