Criminal Procedure Code, 1973 (CrPC) - Section 100(4), 161, 313, 437-AEvidence Act, 1872 - Section 106, 27Penal Code, 1860 (IPC) - Section 120B, 120-B, 201, 302, 364

Read judgment

High Courts29 Jan 2015Partly Allowed

Prakash Kachhawa and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 WLN 36

Read judgment

High Courts29 Jan 2015Dismissed

Prakash Kachhawa Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 CDR 1747 : (2015) LabIC 3806 : (2015) 4 RLW 2928

Read judgment

High Courts29 Jan 2015Disposed off

United India Insurance Ltd. Vs Maman Singh and Others

Rajasthan High Court · (2015) 01 RAJ CK 0206

Criminal Procedure Code, 1973 (CrPC) - Section 174Workmens Compensation Act, 1923 - Section 3(1)

Read judgment

High Courts29 Jan 2015

Ajmer Auto Agencies Private Limited Vs Commercial Taxes officer

Rajasthan High Court · (2015) 81 VST 264

Constitution of India, 1950 - Article 226Rajasthan Value Added Tax Act, 2003 - Section 23, 24, 25, 25(1), 26 (1)

Read judgment

High Courts29 Jan 2015Dismissed

Shyam Sunder Swami Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0204

Constitution of India, 1950 - Article 226, 32

Read judgment

High Courts29 Jan 2015Dismissed

Natwar Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0164

Read judgment

High Courts29 Jan 2015Dismissed

Suman Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 CDR 1833 : (2015) 2 RLW 1780 : (2015) 3 WLN 519

Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 108

Read judgment

High Courts29 Jan 2015Dismissed

Indian Oil Corporation Ltd. and Others Vs Hanuman Filling Station and Others

Rajasthan High Court · (2015) 01 RAJ CK 0083

Arbitration and Conciliation Act, 1996 - Section 33, 34, 37, 8Limitation Act, 1963 - Section 14, 5

Read judgment

High Courts29 Jan 2015

Kailash Chandra Purohit Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0082

Read judgment

High Courts29 Jan 2015Allowed

Amritlal Mehta Vs Rajasthan State Road Transport Corporation and Others

Rajasthan High Court · (2015) 01 RAJ CK 0081

Read judgment

High Courts28 Jan 2015Allowed

Namisha Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 RLW 2327

Constitution of India, 1950 - Article 14, 15, 16

Read judgment

High Courts28 Jan 2015Disposed off

Bhera Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 WLN 179

Criminal Procedure Code, 1973 (CrPC) - Section 164

Read judgment

High Courts28 Jan 2015Allowed

Ven Singh Vs The State of Rajasthan

Rajasthan High Court · (2015) 3 WLN 94

Criminal Procedure Code, 1973 (CrPC) - Section 313, 342

Read judgment

High Courts28 Jan 2015Disposed off

Salman Khan Vs State of Rajasthan

Rajasthan High Court · (2015) 3 WLN 50

Arms Act, 1959 - Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) - Section 311, 313

Read judgment

High Courts28 Jan 2015Allowed

Mala Devi and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 CDR 1085 : (2015) 3 SCT 422

Constitution of India, 1950 - Article 14, 16

Read judgment

High Courts28 Jan 2015Dismissed

Nemi Chand and Others Vs Gori Lal Meena and Others

Rajasthan High Court · (2015) 3 CDR 1284

Read judgment