COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 776 of 2,241

High Courts28 Jan 2015Allowed

Bal Kishan Sharma Vs Judge, Labour Court and Others

Rajasthan High Court · (2015) 2 CDR 1024 : (2015) 146 FLR 893 : (2015) 3 SCT 481 : (2016) 1 WLN 55

Evidence Act, 1872 - Section 101, 106, 59, 60Industrial Disputes Act, 1947 - Section 33C(2)

High Courts28 Jan 2015Dismissed

Harchand Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 3 WLN 36 : (2015) 2 WLN 474

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 354

High Courts28 Jan 2015Partly Allowed

Sharifan and Others Vs The State of Rajasthan

Rajasthan High Court · (2015) 01 RAJ CK 0219

Penal Code, 1860 (IPC) - Section 149, 302, 304-B, 306, 34

High Courts28 Jan 2015Dismissed

Firoz Khan and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0203

Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(1)

High Courts28 Jan 2015Dismissed

Gopal Purviya Vs The Judge, Labour Court and Others

Rajasthan High Court · (2015) 01 RAJ CK 0202

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 10(1)(c), 25(F)

High Courts28 Jan 2015Disposed off

R.P. Sharma Vs Rajendra

Rajasthan High Court · (2015) 01 RAJ CK 0201

Limitation Act, 1963 - Section 5Railways Act, 1890 - Section 3Workmens Compensation Act, 1923 - Section 10, 10(1), 10(1b), 2 (1n), 30

High Courts28 Jan 2015Allowed

Narendra Singh Rajpurohit Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0152

High Courts28 Jan 2015Dismissed

Rishi Kumar Sankhla Vs Jai Narain Vyas University and Others

Rajasthan High Court · (2015) 01 RAJ CK 0149

Constitution of India, 1950 - Article 226

High Courts28 Jan 2015Dismissed

Sakudi Bai Vs Ramlal and Others

Rajasthan High Court · (2015) 01 RAJ CK 0148

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 7 Rule 14, Order 7 Rule 14(3), 151Constitution of India, 1950 - Article 227

High Courts28 Jan 2015

Gotan Lime Stone Khanij Udyog Pvt. Ltd. Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 1 WLN 145

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151Constitution of India, 1950 - Article 226

High Courts28 Jan 2015Dismissed

R.R. College of Nursing Vs State of Raj. and Others

Rajasthan High Court · (2015) 01 RAJ CK 0146

Constitution of India, 1950 - Article 226

High Courts28 Jan 2015Dismissed

Ram Singh and Others Vs Bhikam Chand and Others

Rajasthan High Court · (2015) 4 CDR 1703 : (2015) 4 RLW 3061

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, 96Contract Act, 1872 - Section 29Specific Relief Act, 1963 - Section 20, 22(1)(a)

High Courts28 Jan 2015Dismissed

Haroon Vs Nishar Ahmed and Others

Rajasthan High Court · (2015) 4 WLN 300

Constitution of India, 1950 - Article 226, 227Rajasthan Tenancy Act, 1955 - Section 242

High Courts28 Jan 2015Disposed off

Jagdish Prasad Sharma Vs Jaipur Development Authority Appellate Tribunal and Others

Rajasthan High Court · (2015) 01 RAJ CK 0004

High Courts27 Jan 2015

Moti Lal Vs Mahendra Prakash

Rajasthan High Court · (2015) 3 WLN 192

Rajasthan Public Trusts Act, 1959 - Section 22

High Courts27 Jan 2015

Commissioner of Central Excise Vs Rajasthan Textile Mills

Rajasthan High Court · (2015) 34 GSTR 18

Central Excises and Salt Act, 1944 - Section 35GCustoms Act, 1962 - Section 36

High Courts27 Jan 2015Allowed

Orient Mailspeed Transport Service Vs New India Assurance Co. and Others

Rajasthan High Court · (2015) 3 WLN 156

Civil Procedure Code, 1908 (CPC) - Section 96

High Courts27 Jan 2015Allowed

Hemraj and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 2 WLN 459

Criminal Procedure Code, 1973 (CrPC) - Section 299, 437-APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307

High Courts27 Jan 2015Dismissed

State of Rajasthan Vs Bhawan Va Path Nirman (Bohra) and Company

Rajasthan High Court · (2015) 01 RAJ CK 0268

Arbitration and Conciliation Act, 1996 - Section 33, 34, 34(3)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Limitation Act, 1963 - Section 29(2), 5

High Courts27 Jan 2015Allowed

Srilal Vs Sohan Lal

Rajasthan High Court · (2015) 2 RLW 1444 : (2015) 3 WLN 75

Civil Procedure Code, 1908 (CPC) - Section 100