CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 762 of 2,241

High Courts24 Feb 2015Dismissed

Devnarayan and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0224

Criminal Procedure Code, 1973 (CrPC) - Section 173, 174, 313, 374Evidence Act, 1872 - Section 101, 106, 27, 6Penal Code, 1860 (IPC) - Section 201, 302, 306, 498-A
Read judgment
High Courts24 Feb 2015Dismissed

Sukhdeo Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0223

Criminal Procedure Code, 1973 (CrPC) - Section 157, 173, 313Penal Code, 1860 (IPC) - Section 302
Read judgment
High Courts23 Feb 2015

Hindustan Petroleum Corporation Ltd. Vs Shyam Narain Mehra and Brothers

Rajasthan High Court · (2015) 2 WLN 466

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 - Section 5, 5(2)Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited Act, 1977 - Section 3(g), 7, 7(1), 7(3)Constitution of India, 1950 - Article 227
Read judgment