COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 760 of 2,241

High Courts27 Feb 2015

Madanlal Vs Jain Brothers

Rajasthan High Court · (2015) 02 RAJ CK 0040

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Registration Act, 1908 - Section 17, 17(1), 17(1)(b), 17(2), 17(2)(vi)Transfer of Property Act, 1882 - Section 106

Read judgment

High Courts27 Feb 2015Dismissed

Urban Improvement Trust, Alwar Vs Smt. Amarjeet Kaur

Rajasthan High Court · (2017) 1 RLW 563

Land Acquisition Act, 1894 - Section 4, Section 5A, Section 6

Read judgment

High Courts26 Feb 2015

Managing Committee, Badhir Vidhyala Vs Commissioner, Elementary Education, Govt. of Raj. Bikaner and Others

Rajasthan High Court · (2015) 4 RLW 3146 : (2015) 4 RLW 2860

Constitution of India, 1950 - Article 14

Read judgment

High Courts26 Feb 2015

Commissioner of Central Excise Vs Shanker Products

Rajasthan High Court · (2015) 33 GSTR 391

Central Excises and Salt Act, 1944 - Section 11A, 11A(1), 11AC, 35G

Read judgment

High Courts26 Feb 2015Dismissed

Chuni Lal and Others Vs Shiv Prasad and Others

Rajasthan High Court · (2015) 3 WLN 151

Civil Procedure Code, 1908 (CPC) - Section 96Penal Code, 1860 (IPC) - Section 420

Read judgment

High Courts26 Feb 2015Disposed off

Ali Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0261

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 374Penal Code, 1860 (IPC) - Section 323, 376, 457, 458

Read judgment

High Courts26 Feb 2015Dismissed

Union of India and Others Vs Rajasthan State Board for Prevention and Control of Water Pollution and Others

Rajasthan High Court · (2016) 1 RLW 537

Atomic Energy Act, 1962 - Section 1, 28, 3Constitution of India, 1950 - Article 285Water (Prevention and Control of Pollution) Act, 1974 - Section 2(e), 2(g), 2(k), 63

Read judgment

High Courts26 Feb 2015Allowed

Ravi Prakash Gupta and Others Vs Pawan Kumar Swami and Others

Rajasthan High Court · (2015) 02 RAJ CK 0248

Read judgment

High Courts26 Feb 2015Dismissed

Jai Lal and Others Vs Chandro Devi and Others

Rajasthan High Court · (2015) 2 RLW 1493

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 43 Rule 1(d), Order 9 Rule 13Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 166

Read judgment

High Courts26 Feb 2015Partly Allowed