High Courts03 Mar 2015
Commissioner Central Excise Vs National Engineering Industries Ltd.
Rajasthan High Court · (2015) 322 ELT 39
Central Excises and Salt Act, 1944 - Section 35C, 35C(2A), 35G
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 758 of 2,241
High Courts03 Mar 2015Partly Allowed
Ramswaroop Singh Vs Carvan Roadways Ltd. and Others
Rajasthan High Court · (2015) 3 ACC 74
Civil Procedure Code, 1908 (CPC) - Section 34Interest Act, 1978 - Section 3Railways Act, 1989 - Section 124(A)
High Courts03 Mar 2015Partly Allowed
Hans Raj and Others Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 3596 : (2015) 3 Crimes 193
Penal Code, 1860 (IPC) - Section 143, 148, 149, 302, 323
High Courts03 Mar 2015Dismissed
Radheyshyam and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 157, 173, 374Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts03 Mar 2015Allowed
Suresh Rathor Vs Ajmer Vidyut Vitran Nigam Limited
Rajasthan High Court · (2015) 03 RAJ CK 0216
Constitution of India, 1950 - Article 14Penal Code, 1860 (IPC) - Section 379, 447
High Courts03 Mar 2015Dismissed
Meera Marbles and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RLW 2873
Constitution of India, 1950 - Article 227Rajasthan Land Revenue Act, 1956 - Section 90A, 90A(5), 91Rajasthan Tenancy Act, 1955 - Section 46
High Courts03 Mar 2015Dismissed
Radhey Shyam Vs Bhagwati Bai
Rajasthan High Court · (2015) 3 CDR 1607 : (2016) 1 DMC 228 : (2015) 4 RLW 3183
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 16(3)Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 9
High Courts03 Mar 2015Allowed
Superintendent (Prosecution) Central Excise and Customs Department Vs Ashok Leyland Limited and Others
Rajasthan High Court · (2015) 323 ELT 721 : (2015) 50 GST 593
Central Excises and Salt Act, 1944 - Section 11, 37, 8, 9Criminal Procedure Code, 1973 (CrPC) - Section 245, 482Customs Act, 1962 - Section 142
High Courts03 Mar 2015Dismissed
Rajendra Singh Vs Chandraveer Singh and Others
Rajasthan High Court · (2015) 3 CDR 1248 : (2015) 2 RLW 1586
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts03 Mar 2015Dismissed
Akeel Ahmed Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0181
Penal Code, 1860 (IPC) - Section 302
High Courts03 Mar 2015Partly Allowed
Rajkumar Pokharna Vs Satyanarayan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0078
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 - Section 52
High Courts03 Mar 2015
Prashant Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0077
Criminal Procedure Code, 1973 (CrPC) - Section 439(2)
High Courts03 Mar 2015Dismissed
Manoj Kumar Vs University of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0076
High Courts03 Mar 2015
Sanju Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 30, 41, 42, 64
High Courts03 Mar 2015
Kasumbi and Others Vs Basanti and Others
Rajasthan High Court · (2015) 03 RAJ CK 0054
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Rajasthan Tenancy Act, 1955 - Section 175, 207, 42
High Courts03 Mar 2015Allowed
Rajesh Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 30, 41, 42, 64
High Courts02 Mar 2015Dismissed
Amani Vs Madan Lal
Rajasthan High Court · (2015) 4 RLW 2772
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Adoptions and Maintenance Act, 1956 - Section 16
High Courts02 Mar 2015
Commissioner of Central Excise Vs Lucky Plast Ltd.
Rajasthan High Court · (2015) 323 ELT 40 : (2015) 33 GSTR 387
Central Excises and Salt Act, 1944 - Section 11, 11AC, 35G
High Courts02 Mar 2015Dismissed
Samsu Vs State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 117
Penal Code, 1860 (IPC) - Section 379Rajasthan Forest Act, 1953 - Section 41, 42
High Courts02 Mar 2015Allowed
Mewa Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 374Evidence Act, 1872 - Section 106, 113-A, 113-BPenal Code, 1860 (IPC) - Section 302