High Courts09 Mar 2015Allowed
Sukhpal and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0209
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 307, 323, 34, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 757 of 2,241
High Courts09 Mar 2015
Samad Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2), 437APenal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323
High Courts09 Mar 2015Allowed
Parmanu Vidhyut Karamchari Union and Others Vs Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0068
Industrial Disputes Act, 1947 - Section 10, 10(1), 12(4)
High Courts09 Mar 2015
L.Rs. of Ram Niwas and Others Vs Tara Chand
Rajasthan High Court · (2015) 03 RAJ CK 0040
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Mar 2015Dismissed
Ashutosh Bhargava Vs Union of India and Others
Rajasthan High Court · (2015) 4 RLW 2877
Criminal Procedure Code, 1973 (CrPC) - Section 197Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts04 Mar 2015
Ram Dayal and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 1 CCR 296 : (2015) CriLJ 3578
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts04 Mar 2015Disposed off
Sahitya Sadawart Samiti Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0224
Income Tax Act, 1961 - Section 12A
High Courts04 Mar 2015Allowed
Sunil Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 120-B, 302, 304-B, 316, 376
High Courts04 Mar 2015Dismissed
Rajmal Vs Jamna Lal
Rajasthan High Court · (2015) 03 RAJ CK 0183
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 18, 100
High Courts04 Mar 2015Dismissed
Jhabarmal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 RLW 3426
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 151, 161, 313, 39Evidence Act, 1872 - Section 27, 73
High Courts04 Mar 2015Disposed off
Dinesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 201, 302, 304, 34
High Courts04 Mar 2015Dismissed
Mukesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 125, 156(1), 156(3), 173(8), 190Penal Code, 1860 (IPC) - Section 279, 308, 323, 325, 337
High Courts04 Mar 2015Partly Allowed
Naval Singh Vs Raghuveer Singh and Others
Rajasthan High Court · (2015) 03 RAJ CK 0048
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts04 Mar 2015Disposed off
National Insurance Company Ltd. Vs Anil Kumar and Others
Rajasthan High Court · (2015) 146 FLR 393
Motor Vehicles Act, 1988 - Section 171Workmens Compensation Act, 1923 - Section 30
High Courts04 Mar 2015Allowed
Prabhati Devi and Others Vs Union of India and Others
Rajasthan High Court · (2015) 4 ACC 562
Civil Procedure Code, 1908 (CPC) - Section 34Interest Act, 1978 - Section 3Railways Act, 1989 - Section 124(A)
High Courts04 Mar 2015Disposed off
Sheela and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482, 82, 83Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts04 Mar 2015Dismissed
Raju Cheeta Vs District Collector and Others
Rajasthan High Court · (2015) 03 RAJ CK 0038
Constitution of India, 1950 - Article 226Rajasthan Panchayati Raj Act, 1994 - Section 97
High Courts04 Mar 2015
Vijay Adarsh Vidhya Mandir Samiti Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0037
High Courts04 Mar 2015
Motilal Vs Mahendra Prakash
Rajasthan High Court · (2015) 2 CDR 965 : (2015) 3 RLW 2113
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 96Limitation Act, 1963 - Section 5Rajasthan Public Trusts Act, 1959 - Section 22
High Courts03 Mar 2015Dismissed
Inder Singh Vs Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0256
Border Security Force Act, 1968 - Section 11, 11(2), 62Constitution of India, 1950 - Article 226