High Courts12 Mar 2015Dismissed
Jamal Khan Vs Ramratan Lahoti and Others
Rajasthan High Court · (2015) 03 RAJ CK 0027
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 9 Rule 13Limitation Act, 1963 - Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 755 of 2,241
High Courts12 Mar 2015
Kishan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 201, 302
High Courts12 Mar 2015Dismissed
Umraw Singh Vs Bharat Petroleum Corporation Limited and Others
Rajasthan High Court · (2015) 03 RAJ CK 0014
Constitution of India, 1950 - Article 226
High Courts12 Mar 2015Dismissed
Indusind Bank Ltd. Vs Hukam Singh
Rajasthan High Court · (2015) 03 RAJ CK 0013
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 9 Rule 13, 151
High Courts12 Mar 2015Allowed
Padam Singh Vs Mohan Lal
Rajasthan High Court · (2015) 2 CDR 955 : (2015) 2 RLW 1560
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts12 Mar 2015Dismissed
Bhagwati Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 202, 397(3), 482Penal Code, 1860 (IPC) - Section 376
High Courts12 Mar 2015Dismissed
Commissioner, Kendriya Vidyalaya Sangathan and Others Vs G.R. Sharma and Others
Rajasthan High Court · (2015) 03 RAJ CK 0005
Constitution of India, 1950 - Article 226
High Courts12 Mar 2015
Arjun Prasad and Others Vs Bihari Ji Ka Mandir Pujari Madan Lal and Others
Rajasthan High Court · (2015) 03 RAJ CK 0001
High Courts11 Mar 2015Disposed Off
Jagdish and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 4 WLN 295
Arms Act, 1959 - Section 25, 3Central Excises and Salt Act, 1944 - Section 16Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts11 Mar 2015
Seema Verma Vs Rohitash Kumar
Rajasthan High Court · (2015) 2 RLW 1581
Criminal Procedure Code, 1973 (CrPC) - Section 125, 145Hindu Marriage Act, 1955 - Section 13, 19(3), 28, 28(4)
High Courts11 Mar 2015Dismissed
Budh Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1681
Rajasthan Land Revenue Act, 1956 - Section 101, 101(4), 102, 16, 17(2)Rajasthan Tenancy Act, 1955 - Section 16, 188, 88, 89
High Courts11 Mar 2015Dismissed
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0192
Criminal Procedure Code, 1973 (CrPC) - Section 313, 342Penal Code, 1860 (IPC) - Section 302, 304
High Courts11 Mar 2015Dismissed
Deepak Kumar Sharma Vs The Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0191
High Courts11 Mar 2015Dismissed
State Vs Kalu Singh
Rajasthan High Court · (2015) 03 RAJ CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 161, 378(iii)Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 302
High Courts11 Mar 2015Dismissed
Arya U-Clix E-Services (AUES) Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0081
Arbitration and Conciliation Act, 1996 - Section 17, 31, 31(1), 31(5), 32Limitation Act, 1963 - Section 10, 11, 12, 13, 14, 14
High Courts11 Mar 2015Allowed
Subhash Chandra Godara Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0080
High Courts11 Mar 2015Dismissed
Namita Gupta and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0071
High Courts11 Mar 2015Dismissed
Kalu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts11 Mar 2015Disposed off
Lalita Mohnot Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0041