High Courts18 Mar 2015
Commercial Tax Officer Vs Jyoti Electronics
Rajasthan High Court · (2016) 89 VST 210
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 753 of 2,241
High Courts18 Mar 2015Disposed off
Kiran Pal Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0139
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 106, 113-A, 113-BPenal Code, 1860 (IPC) - Section 302, 306, 498A, 498-A
High Courts18 Mar 2015Dismissed
Vinod Kumar Vs Ajmer Vidhyut Vitran Nigam Limited and Others
Rajasthan High Court · (2015) 03 RAJ CK 0116
Motor Vehicles Act, 1988 - Section 134, 187Penal Code, 1860 (IPC) - Section 279, 338, 379
High Courts18 Mar 2015Disposed off
Parmanand and Others Vs Kamla and Others
Rajasthan High Court · (2015) 03 RAJ CK 0115
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, Order 9 Rule 1, Order 9 Rule 11, Order 9 Rule 13, Order 9 Rule 7
High Courts18 Mar 2015Allowed
Surendra Kaur Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 2031
Constitution of India, 1950 - Article 21
High Courts18 Mar 2015Allowed
Krishna Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 2008 : (2015) 2 LLJ 487 : (2015) 3 LLN 540 : (2015) 2 RLW 1176
High Courts18 Mar 2015Allowed
Maya Devi and Others Vs Executive Officer, Municipal Board, Balotra and Others
Rajasthan High Court · (2015) 03 RAJ CK 0112
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 26, Order 26 Rule 7, Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts18 Mar 2015Dismissed
Mohit Mathur Vs Manisha Mathur
Rajasthan High Court · (2015) 2 RLW 1210
Hindu Marriage Act, 1955 - Section 13, 13(1), 13(1)(ib)
High Courts18 Mar 2015Dismissed
Anu Vyas Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0051
High Courts18 Mar 2015Dismissed
Jagdish and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 4 RLW 3574
Criminal Procedure Code, 1973 (CrPC) - Section 436, 439Explosive Substances Act, 1908 - Section 2, 3, 4, 5, 6Explosives Act, 1884 - Section 4, 4(d), 5, 6, 6-A
High Courts17 Mar 2015
Human Settlement Technology Centre, Jaipur and Others Vs The Secretary, Ministry of New and Renewable Energy, New Delhi and Others
Rajasthan High Court · (2015) 4 CDR 2011 : (2015) 4 RLW 2894
Environment (Protection) Act, 1986 - Section 25
High Courts17 Mar 2015Partly Allowed
Barkat Ali Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0220
Constitution of India, 1950 - Article 226
High Courts17 Mar 2015
Jitendra and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Penal Code, 1860 (IPC) - Section 302, 304, 304-II, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(11)(5), 3(2)(v)
High Courts17 Mar 2015Allowed
Hari Narayan Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0172
Arms Act, 1959 - Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(3), 313Evidence Act, 1872 - Section 25, 27
High Courts17 Mar 2015Disposed off
Mehfooz and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0171
Arms Act, 1959 - Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(3), 313Evidence Act, 1872 - Section 25, 27
High Courts17 Mar 2015Dismissed
Phaili Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0170
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437APenal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
High Courts17 Mar 2015
Commissioner of Income Tax Vs Vijay Solvex Ltd.
Rajasthan High Court · (2015) 03 RAJ CK 0169
Income Tax Act, 1961 - Section 80HH, 80I, 80-I
High Courts17 Mar 2015Dismissed
Sawant Singh Rathore and Others Vs Bhanwar Kanwar
Rajasthan High Court · (2015) 03 RAJ CK 0096
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(b), 115Court Fees Act, 1870 - Section 7(iv)(c)Rajasthan Court Fees and Suits Valuation Act, 1961 - Section 24(a), 38
High Courts17 Mar 2015Disposed off
Ugam Singh Sodha Vs Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0092
High Courts17 Mar 2015Allowed
Janki Lal Vs Dharmi Chand
Rajasthan High Court · (2015) 3 CDR 1338 : (2015) 4 RLW 3588
Civil Procedure Code, 1908 (CPC) - Section 100