COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 752 of 2,241

High Courts19 Mar 2015Dismissed

Raju Ram Vs State of Rajasthan

Rajasthan High Court · (2015) 3 RLW 2682

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 41, 42, 42(1), 42(2)Penal Code, 1860 (IPC) - Section 379, 411, 476

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High Courts19 Mar 2015Allowed

Kulwant Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 2 CDR 1045

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High Courts19 Mar 2015Dismissed

Teja Singh Vs Sarjeet Kaur and Others

Rajasthan High Court · (2015) 2 CDR 1044

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 18 Rule 4

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High Courts19 Mar 2015Dismissed

Munavirunnisa Begum and Others Vs Islam and Others

Rajasthan High Court · (2015) 4 RLW 3509

Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 10, 11, 12, 13, 14

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High Courts19 Mar 2015Disposed off

IVRCL Limited Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0138

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High Courts19 Mar 2015Dismissed

Bal Gopal Verma and Others Vs Sandeep Tanwar and Others

Rajasthan High Court · (2015) 03 RAJ CK 0137

Criminal Procedure Code, 1973 (CrPC) - Section 439(4)Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 304(B), 304B, 498(A), 498A

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High Courts19 Mar 2015Disposed off

Shishram and Party Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0136

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High Courts19 Mar 2015Dismissed

Hotel Gaudavan Pvt. Limited Vs Alchemist Asset Reconstruction Co. Ltd. and Others

Rajasthan High Court · (2015) 03 RAJ CK 0122

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14, 17

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High Courts19 Mar 2015Disposed off

Modunath Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0118

Penal Code, 1860 (IPC) - Section 121, 122, 123, 124, 125

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High Courts19 Mar 2015Disposed off

Balwant Rai Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0117

Penal Code, 1860 (IPC) - Section 121, 122, 123, 124, 125Prisons Act, 1894 - Section 59

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High Courts19 Mar 2015Allowed

Shivnath Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0109

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323

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High Courts19 Mar 2015

Sanjeev Kumar Sharma Vs Jai Narain Vyas University and Others

Rajasthan High Court · (2015) 03 RAJ CK 0104

Constitution of India, 1950 - Article 226

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High Courts19 Mar 2015Allowed

L.Rs. of Bhera Ram Vs Board of Revenue and Others

Rajasthan High Court · (2015) 03 RAJ CK 0101

Rajasthan Tenancy Act, 1955 - Section 45, 46, 5(3)Transfer of Property Act, 1882 - Section 6(h)(3)

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High Courts19 Mar 2015

Sohan Kanwar Naruka and Others Vs State and Others

Rajasthan High Court · (2015) 03 RAJ CK 0094

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High Courts19 Mar 2015Partly Allowed

Ramveer Singh Vs Madan Lal

Rajasthan High Court · (2015) 03 RAJ CK 0090

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High Courts19 Mar 2015Dismissed

Union of India and Others Vs Jeevan Singh Gehlot and Others

Rajasthan High Court · (2015) 03 RAJ CK 0089

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High Courts19 Mar 2015

Banarsi Meghwal Vs Dinesh Kumar

Rajasthan High Court · (2015) 03 RAJ CK 0073

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Hindu Marriage Act, 1955 - Section 13, 24

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High Courts19 Mar 2015Allowed

Jodhpur Central Co-operative Bank Ltd. and Others Vs The Co-operative Bank Officers' Association

Rajasthan High Court · (2015) 03 RAJ CK 0008

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Constitution of India, 1950 - Article 226Contempt of Courts Act, 1971 - Section 11

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High Courts19 Mar 2015Dismissed

Saiyed Rafiq Ali Vs Ashok Bhatnagar

Rajasthan High Court · (2015) 03 RAJ CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 482, 91Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts18 Mar 2015

Mukesh and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 03 RAJ CK 0194

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 374Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 176, 201, 302, 304-B, 498-A

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