High Courts24 Mar 2015
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0141
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437AEvidence Act, 1872 - Section 25Limitation Act, 1963 - Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 750 of 2,241
High Courts24 Mar 2015Dismissed
HDFC ERGO General Insurance Co. Ltd. Vs Ramlal and Others
Rajasthan High Court · (2015) 03 RAJ CK 0135
Motor Vehicles Act, 1988 - Section 163, 166, 173Penal Code, 1860 (IPC) - Section 279, 304A
High Courts24 Mar 2015Allowed
Shubhprabhat Shikshan Sansthan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 440
Constitution of India, 1950 - Article 226
High Courts24 Mar 2015Dismissed
Kanti Lal and Others Vs Deepchand and Others
Rajasthan High Court · (2015) 2 CDR 942 : (2015) 3 RLW 1858
Civil Procedure Code, 1908 (CPC) - Section 96Contract Act, 1872 - Section 23Transfer of Property Act, 1882 - Section 6
High Courts24 Mar 2015Dismissed
Mahendra Kumar Vs Gheesu Lal
Rajasthan High Court · (2015) 03 RAJ CK 0132
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 5, 100
High Courts24 Mar 2015Dismissed
Mahant Prahladdas Chela Mahant Yuktiram Vs Devi Singh
Rajasthan High Court · (2015) 03 RAJ CK 0131
High Courts24 Mar 2015
Virendra Kumar Tailor Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3217
High Courts24 Mar 2015Allowed
Surendra Kumar Vyas Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0129
High Courts24 Mar 2015Allowed
Anindo Banerjee Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 320, 494, 498-A
High Courts24 Mar 2015Dismissed
Rampal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 Crimes 416
Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 45, 73
High Courts24 Mar 2015Allowed
Ganga Das Bohra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0057
High Courts24 Mar 2015Allowed
Baljinder Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 WLN 1
Rajasthan Tenancy Act, 1955 - Section 21, 34, 35, 58, 58
High Courts24 Mar 2015Allowed
Padam Chand G. Vs The Central Administrative Tribunal, Jaipur Bench and Others
Rajasthan High Court · (2015) 03 RAJ CK 0055
Railway Property (Unlawful Possession) Act, 1966 - Section 3
High Courts23 Mar 2015Dismissed
Naveen Kumar Agrawal and Others Vs D.B. Gupta and Others
Rajasthan High Court · (2015) 3 CDR 1321
High Courts23 Mar 2015Dismissed
Om Prakash Khunteta Vs Labour Court and Others
Rajasthan High Court · (2015) 03 RAJ CK 0196
Constitution of India, 1950 - Article 32Industrial Disputes Act, 1947 - Section 10, 33A, 33-A, 33C, 33-C
High Courts23 Mar 2015Allowed
Kalu Ram Vs Laxmi Narayan Bhati and Others
Rajasthan High Court · (2015) 03 RAJ CK 0186
Constitution of India, 1950 - Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 173, 200, 204, 265, 265AJuvenile Justice (Care and Protection of Children) Act, 2000 - Section 2
High Courts23 Mar 2015Allowed
Mahesh Chand Vs Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0168
National Highways Act, 1956 - Section 3A, 3D, 3G, 3G(4), 3H
High Courts23 Mar 2015Dismissed
Lakhpat Jain Vs Appellate Rent Tribunal and Others
Rajasthan High Court · (2015) 2 RLW 1805
Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 106
High Courts23 Mar 2015Dismissed
Yadram Vs UOI and Others
Rajasthan High Court · (2015) 03 RAJ CK 0166
Constitution of India, 1950 - Article 14, 16
High Courts23 Mar 2015Allowed
Devi Singh Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(a), 143(1)Penal Code, 1860 (IPC) - Section 406, 420